High Courts02 Aug 1991
State of Punjab Vs Jit Singh
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 1020 : (1991) 2 RCR(Criminal) 628
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,684 of 4,611
High Courts01 Aug 1991Dismissed
State of Punjab and Another Vs Mohan Lal Sharma
Punjab And Haryana At Chandigarh · (1992) 2 ILR (P&H) 393
Constitution of India, 1950 — Article 226, 227
High Courts01 Aug 1991
State of Punjab Vs Harbhajan Singh
Punjab And Haryana At Chandigarh · (1992) 1 ACC 38 : (1992) 2 ILR (P&H) 54
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304A
High Courts01 Aug 1991Allowed
Mrs. Bimla Devi Widow Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 161
Constitution of India, 1950 — Article 226, 227Punjab Civil Services Rules — Rule 6.17
High Courts01 Aug 1991
National Organic Chemicals Industries Ltd. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 137
High Courts01 Aug 1991
Bagh Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 145
High Courts01 Aug 1991
State of Punjab Vs Kashmira Singh
Punjab And Haryana At Chandigarh · (1992) 2 RCR(Criminal) 78
High Courts01 Aug 1991
Bhag Singh Vs Union of India
Punjab And Haryana At Chandigarh · (1992) 2 LJR 446 : (1992) PLJ 237 : (1992) 2 RRR 400 : (1992) 1 RRR 449
High Courts31 Jul 1991Allowed
Bennett, Coleman and Co. Ltd. Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 80
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 33B
High Courts31 Jul 1991
Gurmit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 588 : (1991) 2 RCR(Criminal) 530 : (1991) 3 SCT 8
High Courts31 Jul 1991
Sidhartha Engineers (India) Pvt. Ltd Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 2 LJR 106 : (1991) PLJ 736 : (1992) 1 RRR 182
High Courts31 Jul 1991Allowed
Bennet, Coleman and Co. Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1995) 3 LLJ 426
Industrial Disputes Act, 1947 — Section 33B
High Courts30 Jul 1991Dismissed
Sadhu Singh Hamdard Trust Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1992) CriLJ 1002 : (1992) 2 ILR (P&H) 188 : (1992) 1 RCR(Criminal) 281
Constitution of India, 1950 — Article 19(1), 226Criminal Procedure Code, 1973 (CrPC) — Section 93, 95, 96, 99APenal Code, 1860 (IPC) — Section 124A, 153A, 153B, 292, 293
High Courts30 Jul 1991
State of Punjab Vs Jaspal Singh
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 547
High Courts29 Jul 1991
Surinder and Company and Another Vs A.K. Thatai, Income Tax Officer
Punjab And Haryana At Chandigarh · (1992) 104 CTR 345 : (1992) 195 ITR 189
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 276C, 277, 278
High Courts29 Jul 1991
Kartar Singh and ors. Vs Gurmukh Singh and ors.
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 553 : (1992) 1 RCR(Criminal) 343
High Courts29 Jul 1991
Mohan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 797 : (1991) 2 CurLJ 482 : (1991) 3 RCR(Criminal) 656
High Courts29 Jul 1991
State of Haryana Vs Satpal Singh
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 476 : (1991) 2 CurLJ 704 : (1991) 2 RCR(Criminal) 639
High Courts29 Jul 1991
State of Haryana Vs Surjit Kaur
Punjab And Haryana At Chandigarh · (1993) 1 RCR(Criminal) 57
High Courts29 Jul 1991Dismissed
Ashwani Kumar Vs Asha Rani
Punjab And Haryana At Chandigarh · (1992) 1 DMC 33 : (1991) 3 RCR(Criminal) 693
Criminal Procedure Code, 1973 (CrPC) — Section 401Penal Code, 1860 (IPC) — Section 109, 494