High Courts20 Aug 1991
Darshan Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 396
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,682 of 4,611
High Courts20 Aug 1991
Des Raj Patwari Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 546 : (1992) 1 RCR(Criminal) 382
High Courts19 Aug 1991Allowed
Naranjan Dass Doomta Rice and General Mills and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 173
Constitution of India, 1950 — Article 226, 227Punjab Municipal Act, 1911 — Section 61, 62(12), 62A, 62A(1), 62A(2)
High Courts19 Aug 1991
Sohan Singh Vs Kapur Singh
Punjab And Haryana At Chandigarh · (1992) 2 LJR 486 : (1992) PLJ 246 : (1992) 2 RRR 402
High Courts19 Aug 1991Allowed
Om Parkash and Another Vs Vinod Kumar
Punjab And Haryana At Chandigarh · (1992) 1 DMC 71 : (1992) 3 RCR(Criminal) 358
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406
High Courts19 Aug 1991
Radhey Shyam Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 2 RCR(Criminal) 191
High Courts14 Aug 1991Dismissed
Union of India (UOI) Vs Punjab Rubber and Allied Industries
Punjab And Haryana At Chandigarh · (1994) ECR 688 : (1992) 58 ELT 409 : (1992) 2 ILR (P&H) 196
Central Excise Rules, 1944 — Rule 47, 49, 9, 9(1)Central Excise Tariff Act, 1985 — Section 3Customs Act, 1962 — Section 12, 123(1)
High Courts14 Aug 1991
Bishamber Dayal Vs Smt. Bhagwni
Punjab And Haryana At Chandigarh · (1992) CivCC 124 : (1992) 101 PLR 128
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3A
High Courts14 Aug 1991
Amarjit Singh Vs Union of India and another
Punjab And Haryana At Chandigarh · AIR 1992 P&H 294 : (1993) 1 ILR (P&H) 48
Constitution of India, 1950 — Article 226Passports Act, 1967 — Section 6Penal Code, 1860 (IPC) — Section 380, 457
High Courts14 Aug 1991
Malkiat Singh Vs Harnek Singh
Punjab And Haryana At Chandigarh · (1992) 2 LJR 433 : (1992) PLJ 40 : (1992) 2 RRR 97
High Courts14 Aug 1991Allowed
Chet Ram Vs Sohan Lal
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 650 : (1991) 3 RCR(Criminal) 522 : (1992) 1 RCR(Criminal) 347
Code Of Criminal Procedure, 1973 — Section 107, 145, 151, 482
High Courts14 Aug 1991
Raj Kaur alias Raji Vs Jangir Singh
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 505
High Courts14 Aug 1991
State of Punjab Vs Perveen Bassi
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 537 : (1991) 2 RCR(Criminal) 631
High Courts14 Aug 1991
Banarsi Dass Vs Maman Chand
Punjab And Haryana At Chandigarh · AIR 1992 P&H 145 : (1992) 101 PLR 54 : (1992) 2 RCR(Rent) 215
Evidence Act, 1872 — Section 63, 63(2)Notaries Act, 1952 — Section 8
High Courts13 Aug 1991
Hoshiarpur Express Transport Company Ltd. Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1992) 2 ILR (P&H) 284
Punjab General Sales Tax Act, 1948 — Section 5(1A)Punjab General Sales Tax Rules, 1949 — Rule 29
High Courts13 Aug 1991
Miss Bina Pratapsinh Vissanji c/o The Wallace Mills Co.Ltd., Bombay and ors. Vs Sant Lal Rajinder Kumar and anr.
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 533
High Courts12 Aug 1991
Sikander Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 962 : (1992) 3 RCR(Criminal) 505
High Courts12 Aug 1991
Madan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 41
High Courts09 Aug 1991
Prahlad Singh Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1991) 2 CurLJ 449
High Courts09 Aug 1991
Sunder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 626