High Courts29 Aug 1991
Mangal Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 845 : (1992) 1 RCR(Criminal) 85
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,680 of 4,611
High Courts29 Aug 1991
Udha Singh @ Udhapal Singh Vs Mohinder Kaur
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 646
High Courts29 Aug 1991
Vishan Devi Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 2 CurLJ 688 : (1991) PLJ 621 : (1991) 2 RRR 462
High Courts29 Aug 1991
Paramjit Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 851 : (1991) 2 AICLR 927 : (1991) 3 RCR(Criminal) 535
High Courts29 Aug 1991Dismissed
Anil K. Mehra and Others Vs Hans Raj
Punjab And Haryana At Chandigarh · (1993) 78 CompCas 784 : (1992) CriLJ 1044 : (1992) 2 ILR (P&H) 410 : (1992) 2 RCR(Criminal) 266 : (1993) 1 RCR(Criminal) 191
Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts29 Aug 1991Allowed
Haryana Drinks Private Limited Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1993) 88 STC 332
Haryana General Sales Tax Act, 1973 — Section 42, 44
High Courts28 Aug 1991
COMMISSIONER OF Income Tax Vs SURINDER KUMAR PARMOD KUMAR AND OTHERS.
Punjab And Haryana At Chandigarh · (1992) 100 CTR 279 : (1992) 2 ILR (P&H) 301 : (1992) 193 ITR 71 : (1992) 60 TAXMAN 284
Income Tax Act, 1961 — Section 139
High Courts28 Aug 1991
State of Haryana Vs Shish Pal Singh and another
Punjab And Haryana At Chandigarh · AIR 1992 P&H 35
Mineral Concession Rules, 1960 — Rule 58Mines and Minerals (Development and Regulation) Act, 1957 — Section 11(2), 17A, 30, 4A
High Courts28 Aug 1991
Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 544 : (1991) 2 RCR(Criminal) 627
High Courts28 Aug 1991
Commissioner of Income Tax Vs Surinder Kumar Pramod Kumar and Others
Punjab And Haryana At Chandigarh · (1992) 100 CTR 279 : (1992) 2 ILR (P&H) 301 : (1992) 193 ITR 71 : (1992) 60 TAXMAN 284
Income Tax Act, 1961 — Section 139, 139(2), 271(1)(a)
High Courts28 Aug 1991
Jagdev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 2 RCR(Criminal) 689
High Courts27 Aug 1991
Mukesh Kr. Aggarwal, Prop. Mahalakshmi Industries Vs E.S.I. Corporation
Punjab And Haryana At Chandigarh · (1999) 3 LLJ 199 : (1992) 101 PLR 20 : (1991) 2 RCR(Criminal) 691
Criminal Procedure Code, 1973 (CrPC) — Section 212, 219Penal Code, 1860 (IPC) — Section 406, 409
High Courts27 Aug 1991
Salil Singhal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 574 : (1992) 1 RCR(Criminal) 336
High Courts27 Aug 1991
Gurdev Singh and anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 840 : (1991) 3 RCR(Criminal) 608
High Courts27 Aug 1991
Employees State Insurance Corporation, Chandigarh . Vs Surinder Singh Puri
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 1013 : (1991) 2 RCR(Criminal) 626
High Courts27 Aug 1991
Surmukh Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 1014 : (1991) 2 AICLR 875 : (1991) 3 RCR(Criminal) 558
High Courts27 Aug 1991
Kuku Rice Mills and Others Vs Assessing Authority-cum-Income Tax Authority and Another
Punjab And Haryana At Chandigarh · (1992) 196 ITR 326 : (1992) 65 TAXMAN 369
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 220(1), 220(3)
High Courts26 Aug 1991Dismissed
Om Parkash Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1992) 2 ILR (P&H) 407
Punjab Police Rules, 1934 — Rule 13.7, 19.20, 19.22
High Courts26 Aug 1991
Market Committee, Ahmedgarh Vs Shree Shiv Cotton & Oil Company
Punjab And Haryana At Chandigarh · (1991) PLJ 629 : (1991) 2 RRR 492
High Courts26 Aug 1991
N.N.Sharma of Oswal Agro Mills Vs Punjab State Board for the Prevention & Control of Water Pollution .
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 1018 : (1992) 1 RCR(Criminal) 155