High Courts26 Aug 1991
Kanwar Vishavjit Singh Vs Atamdev Singh
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 923 : (1992) 1 RCR(Criminal) 163
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,681 of 4,611
High Courts26 Aug 1991
State of Haryana Vs Hirda Ram & ors.
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 17
High Courts26 Aug 1991Allowed
Punni Devi alias Basant Kaur Vs Collector, Land Acquisition, Industries Department and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 516
Land Acquisition Act, 1894 — Section 18, 4
High Courts26 Aug 1991
P.S. Jain Motor Company Pvt. Ltd. Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1992) 2 ILR (P&H) 204
Punjab General Sales Tax Act, 1948 — Section 21, 21(1), 21A, 21A(1), 21A(2)
High Courts24 Aug 1991
Kundan Singh and Others Vs Jita Singh and Others
Punjab And Haryana At Chandigarh · (1992) 1 ACC 479
Evidence Act, 1872 — Section 50
High Courts23 Aug 1991Dismissed
State of Punjab Vs Narinder Kumar
Punjab And Haryana At Chandigarh · (1992) CriLJ 2192
Penal Code, 1860 (IPC) — Section 302
High Courts23 Aug 1991Allowed
Lakshmi Pandit Vs Industrial Tribunal and Others
Punjab And Haryana At Chandigarh · (1993) 3 LLJ 133
Industrial Disputes Act, 1947 — Section 25F
High Courts23 Aug 1991
Parkash Kaur and ors. Vs Kulwant Kaur
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 348
High Courts23 Aug 1991
Nanak Chand and ors. Vs State of Haryana and anr..
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 576 : (1992) 1 Crimes 806 : (1992) 1 RCR(Criminal) 363
High Courts23 Aug 1991Allowed
Amar Nath Krishan Lal and Others Vs Hindustan Forest Co. (Pvt.) Ltd.
Punjab And Haryana At Chandigarh · (1993) 77 CompCas 128 : (1992) 101 PLR 169
Companies (Court) Rules, 1959 — Rule 148, 149, 150, 159, 163Companies Act, 1956 — Section 515, 522, 524, 525
High Courts23 Aug 1991Dismissed
State of Haryana Vs Hona Ram and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 165 : (1991) 3 RCR(Criminal) 703 : (1992) 2 RCR(Criminal) 61
Haryana Development and Regulation of Urban Areas Act, 1975 — Section 10
High Courts23 Aug 1991Dismissed
Veena Vs Vinay Kumar
Punjab And Haryana At Chandigarh · (1992) 1 DMC 59
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts23 Aug 1991Allowed
Major Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1992) 2 ILR (P&H) 470
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11Constitution of India, 1950 — Article 22(5), 226, 32
High Courts22 Aug 1991Dismissed
Kurukshetra University and Another Vs Shailender Dhawan
Punjab And Haryana At Chandigarh · (1993) 1 ILR (P&H) 266
High Courts22 Aug 1991Dismissed
Dr. Gurbachan Singh Bajwa Vs The Punjab Agricultural University
Punjab And Haryana At Chandigarh · (1993) 2 ILR (P&H) 293
Haryana and Punjab Agricultural Universities Act, 1970 — Section 14, 20
High Courts22 Aug 1991
Tejinder Singh Sidhu Vs State of Punjab and others
Punjab And Haryana At Chandigarh · AIR 1992 P&H 119 : (1992) 2 ILR (P&H) 401
Constitution of India, 1950 — Article 14, 226
High Courts22 Aug 1991
Bhana Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 2 RCR(Criminal) 497
High Courts22 Aug 1991
Hari Chand Vs Lachhman
Punjab And Haryana At Chandigarh · (1992) 2 LJR 724 : (1992) PLJ 107 : (1992) 2 RRR 463
High Courts20 Aug 1991
Ram Parshad and ors. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 373 : (1992) 1 Crimes 917 : (1992) 3 RCR(Criminal) 231
High Courts20 Aug 1991
B.K.Sethi and ors. Vs Union Territory, Chandigarh and anr.
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 568 : (1992) 1 RCR(Criminal) 316