High Courts05 Sept 1991
Major Pritam Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 423
Constitution of India, 1950 — Article 226, 227Haryana Urban Development Authority Act, 1977 — Section 17
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,679 of 4,611
High Courts05 Sept 1991Dismissed
Anil Kumar Sharma Vs Jagdish Pal and Another
Punjab And Haryana At Chandigarh · (1992) 101 PLR 90
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19AEvidence Act, 1872 — Section 114Transfer of Property Act, 1882 — Section 106
High Courts04 Sept 1991Dismissed
Mohan Lal Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (1993) 1 ILR (P&H) 202
Administrative Tribunals Act, 1985 — Section 29, 29A
High Courts04 Sept 1991Dismissed
Satpal and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1992) 102 PLR 389
Constitution of India, 1950 — Article 226, 227Punjab Gram Panchayat Act, 1952 — Section 3, 4
High Courts04 Sept 1991Dismissed
Prem Parkash Vs Daya Nand
Punjab And Haryana At Chandigarh · (1992) 101 PLR 189 : (1991) 2 RCR(Rent) 676
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 15(6)
High Courts04 Sept 1991
M/s. Paramjit Khad Store, Kapurthala and others Vs Union of India and others
Punjab And Haryana At Chandigarh · AIR 1992 P&H 68
Constitution of India, 1950 — Article 14, 226, 227, 32Essential Commodities Act, 1955 — Section 3(1)
High Courts04 Sept 1991Allowed
Bhagat Singh Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (1992) 101 PLR 280
Administrative Tribunals Act, 1985 — Section 29, 29AConstitution of India, 1950 — Article 311(2)
High Courts04 Sept 1991
Bimla Wati Sharma Vs State Bank of Patiala
Punjab And Haryana At Chandigarh · AIR 1992 P&H 101 : (1994) 1 ILR (P&H) 237
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 3, Order 5 Rule 2, Order 9 Rule 13, Order 9 Rule 7
High Courts04 Sept 1991
Jagtar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 18
High Courts04 Sept 1991
Om Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 659
High Courts04 Sept 1991
B.P. Gupta Vs State Bank of India and Others
Punjab And Haryana At Chandigarh · (1993) 2 ILR (P&H) 276 : (1993) 103 PLR 18
Banking Regulation Act, 1949 — Section 21(2)Companies Act, 1956 — Section 446, 483
High Courts04 Sept 1991Allowed
Anil Kumar and Others Vs Haryana State
Punjab And Haryana At Chandigarh · (1993) 1 ILR (P&H) 342 : (1994) 106 PLR 406
Civil Procedure Code, 1908 (CPC) — Section 115Land Acquisition Act, 1894 — Section 18, 28A
High Courts04 Sept 1991
Jalandhar Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1992) CriLJ 1772 : (1994) 1 ILR (P&H) 1 : (1992) 101 PLR 42 : (1992) 1 RCR(Criminal) 11 : (1992) 1 RCR(Criminal) 467
Constitution of India, 1950 — Article 161, 226, 227
High Courts03 Sept 1991
State of Punjab Vs Amar Singh
Punjab And Haryana At Chandigarh · (1992) CriLJ 1000 : (1993) 1 ILR (P&H) 50
Criminal Procedure Code, 1973 (CrPC) — Section 167(5)Penal Code, 1860 (IPC) — Section 279, 304A, 337, 427
High Courts03 Sept 1991Allowed
Oriental Insurance Co. Ltd. Vs Indu and Others
Punjab And Haryana At Chandigarh · (1992) 1 ACC 36 : (1992) ACJ 241
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts30 Aug 1991Allowed
Gurnam Singh, Ex-Sepoy Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 24
Constitution of India, 1950 — Article 226, 227Pension Regulations for Army, 1961 — Regulation 173
High Courts30 Aug 1991Allowed
Harjinder Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1992) 65 FLR 108 : (1993) 1 LLJ 68 : (1992) 101 PLR 121
Industrial Disputes Act, 1947 — Section 2
High Courts30 Aug 1991
National Insurance Company Ltd. Vs Sh. R. Harcharan Singh Bhullar and others
Punjab And Haryana At Chandigarh · AIR 1992 P&H 86 : (1992) 2 ILR (P&H) 287 : (1992) 2 RCR(Rent) 572 : (1991) 2 RCR(Rent) 514
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115, 115(1)Transfer of Property Act, 1882 — Section 108
High Courts30 Aug 1991
Ajit Singh Vs Labour Court and Another
Punjab And Haryana At Chandigarh · (1992) 65 FLR 455 : (1994) 3 LLJ 526 : (1992) 101 PLR 186
Industrial Disputes Act, 1947 — Section 2(2)
High Courts29 Aug 1991
Lehmbar Ram Vs State of Punjab and ors
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 660