High Courts13 Sept 1991Dismissed
Shingara Singh Vs Ajit Singh and Another
Punjab And Haryana At Chandigarh · (1992) ACJ 1061 : (1992) 101 PLR 233
Motor Vehicles Act, 1939 — Section 110A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,677 of 4,611
High Courts13 Sept 1991
Mohinder Singh Vs Chief Administrator, HUDA
Punjab And Haryana At Chandigarh · (1993) 3 LJR 115 : (1993) PLJ 140 : (1993) 3 RRR 294 : (1993) 2 RRR 393
High Courts13 Sept 1991
State of Bank of India, Parliament Street, New Delhi Vs Maya Devi
Punjab And Haryana At Chandigarh · (1992) 1 CurLJ 261 : (1992) ISJ 202 : (1992) 2 LJR 473 : (1992) PLJ 253 : (1991) 2 PLR 674 : (1992) 1 RRR 179
High Courts12 Sept 1991
Ram Kishan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 645
High Courts12 Sept 1991
State of Haryana Vs Sadhu
Punjab And Haryana At Chandigarh · (1992) 3 RCR(Criminal) 425
High Courts12 Sept 1991
National Organic Chemicals Ltd. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 820 : (1992) 1 RCR(Criminal) 157
High Courts12 Sept 1991
Inder Bir Singh Vs State (U.T.Chandigarh)
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 881 : (1992) 1 CurLJ 31 : (1992) 1 RCR(Criminal) 6
High Courts12 Sept 1991
Inder Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 905 : (1992) 1 CurLJ 59 : (1991) 3 RCR(Criminal) 635
High Courts12 Sept 1991Dismissed
Sandal Chit Fund and Financiers Pvt. Ltd. (In Liquidation) Vs Narinder Kumar Sharma and Others
Punjab And Haryana At Chandigarh · (1994) 79 CompCas 25
Companies Act, 1956 — Section 542, 543
High Courts12 Sept 1991Dismissed
Sunder Dass and Another Vs Avinash Chander Sood
Punjab And Haryana At Chandigarh · (1992) 101 PLR 220 : (1992) 1 RCR(Rent) 18
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3), 15(5)
High Courts12 Sept 1991
Molu Mal Baru Jain and Others Vs The Excise and Taxation Commissioner and Others
Punjab And Haryana At Chandigarh · (1994) 1 ILR (P&H) 193
Constitution of India, 1950 — Article 14, 19(1), 19(5)Criminal Procedure Code, 1973 (CrPC) — Section 165Haryana General Sales Tax Act, 1973 — Section 36(3), 36(4), 38(3), 38(4)
High Courts11 Sept 1991
Jaswant Rai Mittal and Co. and Others Vs Income Tax Officer and Others
Punjab And Haryana At Chandigarh · (1992) 104 CTR 374 : (1992) 196 ITR 414 : (1992) 1 RCR(Criminal) 436 : (1993) 67 TAXMAN 74
Criminal Procedure Code, 1973 (CrPC) — Section 401, 482Income Tax Act, 1961 — Section 276C, 277Penal Code, 1860 (IPC) — Section 193, 196
High Courts11 Sept 1991
Ashish Handa and another Vs The District Manager, Telephones, Chandigarh and another
Punjab And Haryana At Chandigarh · AIR 1992 P&H 123 : (1993) 2 ILR (P&H) 179
Constitution of India, 1950 — Article 14, 226Telegraph Act, 1885 — Section 7
High Courts10 Sept 1991Allowed
Vijay Kumar Saluja Vs The Deputy Commissioner and Others
Punjab And Haryana At Chandigarh · (1993) 1 ILR (P&H) 206
Municipal Committee Act — Section 21, 21(1), 21(3)
High Courts09 Sept 1991
Paramjit Singh Vs Amarjit Kaur Minhas
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 658
High Courts09 Sept 1991
Wazir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 7
High Courts09 Sept 1991
Sakeer Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 10
High Courts09 Sept 1991
Panjab University and Another Vs Miss Shabnam Kumari and Another
Punjab And Haryana At Chandigarh · (1994) 2 ILR (P&H) 443
High Courts09 Sept 1991
Gurcharan Singh Vs State of Punjab and Amarjit Kaur
Punjab And Haryana At Chandigarh · (1992) 1 CurLJ 44 : (1992) 1 RCR(Criminal) 177
High Courts09 Sept 1991
Pepsu Road Transport Corporation Vs Satya Devi and Others
Punjab And Haryana At Chandigarh · (1992) ACJ 158
Motor Vehicles Act, 1939 — Section 110A