High Courts19 Sept 1991Dismissed

Market Committee Vs Kundan Lal

Punjab And Haryana At Chandigarh · (1992) CriLJ 2986 : (1993) 1 RCR(Criminal) 140

Criminal Procedure Code, 1973 (CrPC) — Section 313Punjab Agricultural Produce Markets Act, 1961 — Section 10, 13, 13(2), 33A, 33B
High Courts19 Sept 1991

Gurjant Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1992) 1 DMC 396 : (1992) 1 RCR(Criminal) 60

Criminal Procedure Code, 1973 (CrPC) — Section 161, 401, 482Penal Code, 1860 (IPC) — Section 406, 498
High Courts16 Sept 1991

Saggar Singh

Punjab And Haryana At Chandigarh · (1991) 2 AICLR 818 : (1992) 1 RCR(Criminal) 175

High Courts13 Sept 1991

Nitya Nand etc. Vs S.G.P.C.

Punjab And Haryana At Chandigarh · (1992) 101 PLR 193

Evidence Act, 1872 — Section 57Sikh Gurdwaras Act, 1925 — Section 16, 16(2), 7, 7(1)