High Courts24 Sept 1991
Piara Singh Vs Additional Director, Consolidation of Holdings, Punjab
Punjab And Haryana At Chandigarh · (1992) PLJ 552 : (1993) 1 RRR 336
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,675 of 4,611
High Courts24 Sept 1991
Kundan Singh and ors. Vs Jita Singh and ors.
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 123
High Courts24 Sept 1991
State of Punjab Vs Kesar Singh
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 78 : (1992) 1 RCR(Criminal) 139
High Courts24 Sept 1991
Haryana State Board for Prevention and Control of Water Pollution. Vs Jai Bharat Woollen Finishing Works, Panipat .
Punjab And Haryana At Chandigarh · (1993) CrLJ 384 : (1992) 1 RCR(Criminal) 128
High Courts24 Sept 1991
Shamsher Singh Vs State of Punjab .
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 910 : (1992) 1 CurLJ 38 : (1992) 1 RCR(Criminal) 44
High Courts24 Sept 1991
Gurnam Singh. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 879 : (1991) 2 CurLJ 677 : (1992) 1 RCR(Criminal) 39
High Courts24 Sept 1991
Madan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 859 : (1991) 3 RCR(Criminal) 690
High Courts23 Sept 1991
Ravinder Kumar Vs Wazir Chand
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 92
High Courts23 Sept 1991
S.C.Gupta Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) PLJ 636 : (1992) 1 RRR 57
High Courts20 Sept 1991
Bhagwan Singh and ors. Vs State of Punjab and Sukhdev Kaur
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 860 : (1992) 1 RCR(Criminal) 64
High Courts20 Sept 1991
Ram Lubbaya Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 230
High Courts20 Sept 1991
Kurdia Vs Surta
Punjab And Haryana At Chandigarh · (1991) PLJ 726 : (1992) 1 RRR 319
High Courts20 Sept 1991
State of Haryana Vs Raghuraj
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 153
High Courts20 Sept 1991
Pritam Singh Birring and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · AIR 1992 P&H 196 : (1994) 1 ILR (P&H) 221
Constitution of India, 1950 — Article 12, 14, 37, 38, 38(2)Electricity (Supply) Act, 1948 — Section 19, 49, 49(4)Electricity Act, 1910 — Section 22, 3
High Courts20 Sept 1991
Zile Singh Vs Gopi Rain
Punjab And Haryana At Chandigarh · (1991) PLJ 701 : (1992) 1 RRR 89
High Courts20 Sept 1991Allowed
Ashok Kumar Chopra Vs Krishna Kumari
Punjab And Haryana At Chandigarh · (1992) 101 PLR 77 : (1992) 1 RCR(Criminal) 20
Criminal Procedure Code, 1973 (CrPC) — Section 401Hindu Marriage Act, 1955 — Section 12Penal Code, 1860 (IPC) — Section 494
High Courts20 Sept 1991Dismissed
Sat Pal Singh Vs Smt. Harminder Kaur
Punjab And Haryana At Chandigarh · (1991) 09 P&H CK 0004
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 10Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 10Punjab Colonization of Government Lands Act, 1912 — Section 15
High Courts19 Sept 1991
Swaran Singh @ Kaan Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 66 : (1992) 1 CurLJ 648 : (1992) 1 RCR(Criminal) 180
High Courts19 Sept 1991
Bikkar Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 292
High Courts19 Sept 1991
State of Haryana Vs Budh Singh
Punjab And Haryana At Chandigarh · (1992) 2 RCR(Criminal) 449