High Courts04 Oct 1991
Vinod Kumar Sood Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 2 RCR(Criminal) 244
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,673 of 4,611
High Courts03 Oct 1991
Satish Kumar Vs U.T.Administration, Chandigarh
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 307 : (1992) 3 RCR(Criminal) 565
High Courts03 Oct 1991
Rajni V. Sehrawat Vs Commissioner, Gurgaon Division
Punjab And Haryana At Chandigarh · (1991) PLJ 770 : (1992) 1 RRR 589 : (1991) 2 RRR 551
High Courts03 Oct 1991
Rajni Schrawat Vs Commissioner, Gurgaon Division, Gurgaon
Punjab And Haryana At Chandigarh · (1991) PLJ 770 : (1992) 1 RRR 589 : (1991) 2 RRR 551
High Courts01 Oct 1991Allowed
State of Haryana Vs Lal Singh
Punjab And Haryana At Chandigarh · (1992) CriLJ 3061
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 10(2), 16(1), 7
High Courts01 Oct 1991
Ram Sarup Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 919 : (1992) 1 CurLJ 23 : (1992) 1 RCR(Criminal) 42
High Courts01 Oct 1991
Amar Singh Vs State of Punjab .
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 909 : (1992) 1 CurLJ 63 : (1992) 1 RCR(Criminal) 138
High Courts01 Oct 1991
Manphool Vs Kaushalaya
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 152 : (1992) 1 CurLJ 61 : (1992) 1 RCR(Criminal) 134
High Courts01 Oct 1991
Jagir Singh Vs Ram Kaur
Punjab And Haryana At Chandigarh · (1992) 1 CurLJ 443 : (1992) PLJ 17 : (1992) 1 RRR 586
High Courts01 Oct 1991
Parhlad Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) PLJ 697 : (1992) 1 RRR 54
High Courts01 Oct 1991
Income Tax Officer Vs Anil Kumar
Punjab And Haryana At Chandigarh · (1993) 1 ILR (P&H) 344 : (1992) 196 ITR 638 : (1992) 1 RCR(Criminal) 27
Income Tax Act, 1961 — Section 276B
High Courts01 Oct 1991Dismissed
Chhabil Dass Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 1 DMC 279 : (1992) 1 RCR(Criminal) 386
Penal Code, 1860 (IPC) — Section 304B, 306
High Courts01 Oct 1991Dismissed
Shyam Sunder Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 126
Constitution of India, 1950 — Article 226, 227Punjab Municipal Election Rules, 1952 — Rule 8
High Courts30 Sept 1991
The State of Punjab Vs Nazar Singh and Others
Punjab And Haryana At Chandigarh · (1992) CriLJ 1796 : (1992) 2 RCR(Criminal) 321
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 323, 324, 34Probation of Offenders Act, 1958 — Section 4(1)
High Courts30 Sept 1991Dismissed
Assistant Collector of Customs Vs Rohit Kumar and Kapil Mehra
Punjab And Haryana At Chandigarh · (1997) 57 ECC 192 : (1994) ECR 682 : (1992) 58 ELT 57
Constitution of India, 1950 — Article 20(3)Customs Act, 1962 — Section 123, 123(1), 135Evidence Act, 1872 — Section 25
High Courts30 Sept 1991
Vidya Bhushan Sharda and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 1
High Courts30 Sept 1991
Swatantar Kumar, Prop.M/s.S.N.Enterprises Vs Harsh Kumar, Adarsh Kumar and anr.
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 870 : (1992) ISJ 426
High Courts30 Sept 1991
Anjana alias Baby Vs Ashok Kumar Verma
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 914 : (1992) 1 RCR(Criminal) 161
High Courts30 Sept 1991
State of Punjab Vs Raj Singh
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 387 : (1992) 1 CurLJ 289 : (1992) 3 RCR(Criminal) 501
High Courts30 Sept 1991
Baldev Singh Vs Kishan Singh Rep.by L.Rs.
Punjab And Haryana At Chandigarh · (1991) PLJ 692 : (1991) 2 RRR 448