High Courts10 Oct 1991
Man Singh and ors. Vs Jai Pal and ors..
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 149
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,672 of 4,611
High Courts10 Oct 1991
Sadhu Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 2 LJR 388 : (1992) PLJ 83 : (1992) 2 RRR 464
High Courts10 Oct 1991Dismissed
The Central Co-operative Consumers Store Ltd., (Super Bazar) Vs The Secretary Co-operation, Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 139
Constitution of India, 1950 — Article 226, 227
High Courts10 Oct 1991Allowed
Baj Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 10
Constitution of India, 1950 — Article 226, 227Punjab Gram Panchayat Act, 1952 — Section 102(1)Punjab Village Common Lands (Regulation) Haryana (Amendment) Act, 1991 — Section 2
High Courts09 Oct 1991Dismissed
Raj Kumar Vs Nand Lal
Punjab And Haryana At Chandigarh · (1991) 10 P&H CK 0076
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 8Limitation Act, 1963 — Section 5
High Courts09 Oct 1991
Gurdial Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 303 : (1993) 1 RCR(Criminal) 691
High Courts09 Oct 1991
State of Punjab Vs Bagga Singh @ Baggi
Punjab And Haryana At Chandigarh · (1992) 2 RCR(Criminal) 95 : (1992) 1 RCR(Criminal) 242
High Courts09 Oct 1991Dismissed
Dr. Ramesh Kumar Leekha Vs Raj Kumari
Punjab And Haryana At Chandigarh · (1992) 1 DMC 311
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24, 25
High Courts09 Oct 1991
Ramesh Kumar Leekha Vs Raj Kumari
Punjab And Haryana At Chandigarh · (1992) 1 DMC 346
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 25
High Courts08 Oct 1991
Rajbir and Others Vs The Assistant Collector Ist Grade and Another
Punjab And Haryana At Chandigarh · (1993) 1 ILR (P&H) 104 : (1992) 101 PLR 123
Constitution of India, 1950 — Article 226, 227Punjab Village Common Lands (Regulation) Act, 1961 — Section 7(1), 7(4)
High Courts08 Oct 1991
Kuljit Singh Vs Pushpa Rani
Punjab And Haryana At Chandigarh · (1993) 1 DMC 434
Criminal Procedure Code, 1973 (CrPC) — Section 125, 406, 498AHindu Marriage Act, 1955 — Section 13, 13B(2)Penal Code, 1860 (IPC) — Section 406
High Courts08 Oct 1991
Kartar Singh and ors. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 1 Crimes 924 : (1992) 3 RCR(Criminal) 476
High Courts08 Oct 1991
M/s. Vakil Chand Labhu Ram and others Vs Municipality/Municipal Committee, Mansa and another
Punjab And Haryana At Chandigarh · AIR 1992 P&H 234 : (1992) 101 PLR 135
Punjab Municipal Act, 1911 — Section 121, 121(1)
High Courts08 Oct 1991Dismissed
Nischal Gupta Vs Union Territory and Others
Punjab And Haryana At Chandigarh · (1992) 2 ILR (P&H) 475
High Courts07 Oct 1991
Niranjan Dass Vs Punjab State Civil Supplies Corporation Ltd.and anr..
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 873 : (1992) 1 RCR(Criminal) 25
High Courts07 Oct 1991
Chogawan Kheti Store. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 912 : (1992) 1 RCR(Criminal) 162
High Courts07 Oct 1991Allowed
State of Punjab Vs Anil Kumar
Punjab And Haryana At Chandigarh · (1992) CriLJ 3131 : (1992) 1 DMC 293 : (1992) 1 RCR(Criminal) 208
Penal Code, 1860 (IPC) — Section 306
High Courts04 Oct 1991Dismissed
Vijay Kumar and Another Vs Jati and Others
Punjab And Haryana At Chandigarh · (1993) 105 PLR 205 : (1992) 1 RCR(Rent) 65
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)
High Courts04 Oct 1991Dismissed
Technoco Industries Private Ltd. and Another Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 418
Constitution of India, 1950 — Article 226, 227
High Courts04 Oct 1991
Bhupinder Singh alias Bandhu Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 691