High Courts30 Oct 1991
State of Punjab Vs Sukhdev Singh
Punjab And Haryana At Chandigarh · (1992) 1 CurLJ 610 : (1992) 3 RCR(Criminal) 311
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,670 of 4,611
High Courts30 Oct 1991
Majety Prahlad Rao and ors. Vs Deputy Chief Controller of Imports and Exports
Punjab And Haryana At Chandigarh · (1992) 3 RCR(Criminal) 198
High Courts30 Oct 1991
Satish Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 2 RCR(Criminal) 239
High Courts30 Oct 1991Dismissed
Managing Committee Dayanand Mahila Mahavidyala and Another Vs Smt. Sharda Rani and Others
Punjab And Haryana At Chandigarh · (1993) 1 ILR (P&H) 19
High Courts29 Oct 1991Dismissed
In the Matter of The Companies Act, 1956 Vs United Commercial Bank
Punjab And Haryana At Chandigarh · (1993) 1 ILR (P&H) 268
Companies (Court) Rules, 1959 — Rule 168, 9Companies Act, 1956 — Section 171, 232(1), 425, 446, 446(1)
High Courts29 Oct 1991
State of Punjab Vs Pawan Kumar
Punjab And Haryana At Chandigarh · (1993) 2 RCR(Criminal) 28
High Courts29 Oct 1991
Sham Sunder Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1992) 1 CurLJ 390 : (1992) 1 RCR(Criminal) 491
High Courts29 Oct 1991
Hindustan Forest Co. (Private) Ltd. and Others Vs United Commercial Bank
Punjab And Haryana At Chandigarh · (1994) 79 CompCas 669 : (1992) 102 PLR 588
Companies Act, 1956 — Section 125, 446, 446(3), 537
High Courts29 Oct 1991Dismissed
Hindustan Forests Co. P. Ltd. Vs United Commercial Bank
Punjab And Haryana At Chandigarh · (1994) 79 CompCas 498 : (1994) 1 ILR (P&H) 19 : (1992) 102 PLR 513
Companies Act, 1956 — Section 484, 518
High Courts29 Oct 1991Allowed
Krishan Kumar, Advocate, Civil Court Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1992) 101 PLR 26
Constitution of India, 1950 — Article 14, 16, 226
High Courts29 Oct 1991
State of Punjab and Another Vs Hans Raj Mittal
Punjab And Haryana At Chandigarh · (1994) 1 ILR (P&H) 299
Constitution of India, 1950 — Article 309Punjab Civil Services Rules — Rule 3.17A, 4.23, 6
High Courts28 Oct 1991Dismissed
Avon Scale Company Vs Regional Provident Fund Commissioner
Punjab And Haryana At Chandigarh · (1993) 2 LLJ 226 : (1992) 101 PLR 408
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B
High Courts28 Oct 1991
Rulda Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 448 : (1992) 1 RCR(Criminal) 331
High Courts28 Oct 1991
Kali Ram Vs Bimla Devi
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 28
High Courts28 Oct 1991
State of Punjab Vs Piara Singh
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 615
High Courts28 Oct 1991Dismissed
Rajasthan Rajya Path Parivahan Nigam (Delux) Vs Tarawati and Others
Punjab And Haryana At Chandigarh · (1992) 1 ACC 589 : (1992) ACJ 675 : (1992) 101 PLR 496
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 173
High Courts25 Oct 1991
Sneh Beri and Another Vs Daljit Singh and Another
Punjab And Haryana At Chandigarh · (1992) 1 ACC 632 : (1993) ACJ 641
Motor Vehicles Act, 1988 — Section 92A
High Courts25 Oct 1991
Avtar Singh Sahni and others Vs Ch. Kalyan Singh and others
Punjab And Haryana At Chandigarh · AIR 1992 P&H 216
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 4, Order 39 Rule 1, Order 39 Rule 2, 151
High Courts25 Oct 1991
Randhir Singh Vs Ajit Singh
Punjab And Haryana At Chandigarh · (1992) 2 CurLJ 513 : (1992) 2 LJR 565 : (1992) PLJ 412 : (1993) 1 RRR 28
High Courts25 Oct 1991
Jasbir Singh and ors. Vs Sh.S.S.Bajwa, Managing Director, The Moga Central Cooperative 'Bank Ltd and ors..
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 401 : (1992) 1 SCT 441