High Courts09 Aug 1991
Dhanwant Singh alias Dhanna Singh Vs Union of India
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 804 : (1992) 2 RCR(Criminal) 65
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,683 of 4,611
High Courts09 Aug 1991
State of Punjab Vs Ramesh Kumar and ors.
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 1000 : (1991) 3 RCR(Criminal) 531
High Courts09 Aug 1991Allowed
Kiran Wati and Others Vs Hari Singh and Others
Punjab And Haryana At Chandigarh · (1992) ACJ 68
High Courts09 Aug 1991Dismissed
Sharomini Gurdwara Parbandhak Committee Vs Mohinder Kaur
Punjab And Haryana At Chandigarh · (1992) 2 ILR (P&H) 280
Civil Procedure Code, 1908 (CPC) — Section 151Sikh Gurdwaras Act, 1925 — Section 10, 34(1), 34(2), 8
High Courts08 Aug 1991Dismissed
Ram Kumar and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 2 DMC 124
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts08 Aug 1991
Arsal Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 565 : (1991) 3 RCR(Criminal) 529
High Courts08 Aug 1991
Court on its own motion Vs Varinder Kumar @ Vittu and ors.
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 525
High Courts07 Aug 1991
State of Haryana Vs Sudesh Kamal
Punjab And Haryana At Chandigarh · (1991) 2 RCR(Criminal) 641
High Courts07 Aug 1991Partly Allowed
Haryana State and Another Vs Maruti Ltd. and Another
Punjab And Haryana At Chandigarh · (1992) 75 CompCas 663
Civil Procedure Code, 1908 (CPC) — Section 34(1)Companies Act, 1956 — Section 446, 456, 468
High Courts07 Aug 1991
Labh Kaur Vs Ajaib Singh
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 560 : (1992) 3 RCR(Criminal) 184
High Courts07 Aug 1991
Commissioner of Wealth-tax Vs Shri Ravi Kumar Cement House
Punjab And Haryana At Chandigarh · (1992) 2 ILR (P&H) 397
Wealth Tax Act, 1957 — Section 18(1), 18(2A), 18B
High Courts07 Aug 1991
Harvinder Singh Vs The Principal, Guru Gobind Singh Medical College and Another
Punjab And Haryana At Chandigarh · (1992) 101 PLR 23
High Courts07 Aug 1991
Vasdev Vs The Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (1992) 101 PLR 168
Industrial Disputes Act, 1947 — Section 2
High Courts06 Aug 1991Allowed
Ex. H.C. Munshi Ram Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1992) 2 ILR (P&H) 250
Punjab Police Rules, 1934 — Rule 16.2
High Courts06 Aug 1991
Bisham Dev Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 555
High Courts06 Aug 1991
Commissioner of Wealth Tax Vs Swadesh Kumar
Punjab And Haryana At Chandigarh · (1992) 103 CTR 149 : (1992) 195 ITR 431
Wealth Tax Act, 1957 — Section 18(1), 18B, 25, 25(2), 27
High Courts05 Aug 1991
Sanjeev Kumar Vs CEGAT
Punjab And Haryana At Chandigarh · (1994) 55 ECR 474 : (1992) 58 ELT 406 : (1991) 3 RCR(Criminal) 694
Customs Act, 1962 — Section 111, 112, 123, 130, 77
High Courts05 Aug 1991Allowed
State Bank of India Vs National Insurance Company Ltd. and Others
Punjab And Haryana At Chandigarh · (1993) ACJ 763 : (1992) 101 PLR 385
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts02 Aug 1991
Gurdit Singh Vs Superintending Canal Officer, U.B.D.C.Circle, Amritsar
Punjab And Haryana At Chandigarh · (1991) 2 CurLJ 456 : (1991) PLJ 590 : (1991) 2 RRR 440
High Courts02 Aug 1991
Rajinder Pal Kaif Vs Veena Rani
Punjab And Haryana At Chandigarh · (1991) 2 CurLJ 522 : (1992) PLJ 550 : (1991) 2 PLR 401 : (1993) 1 RRR 306 : (1992) 1 RRR 39