High Courts15 Jul 1991
Santokh Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 305
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,687 of 4,611
High Courts15 Jul 1991
State of Haryana Vs Nand Lal
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 438
High Courts15 Jul 1991
Vyapak Puri Vs State of Punjab and anr..
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 501
High Courts15 Jul 1991
Balbir Kumar Verma Vs State of Punjab and ors :
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 301
High Courts15 Jul 1991Dismissed
Panna Lal and Another Vs Santosh
Punjab And Haryana At Chandigarh · (1992) 2 DMC 128
Guardians and Wards Act, 1890 — Section 25
High Courts12 Jul 1991Allowed
Sudesh Kumari and Another Vs Som Nath
Punjab And Haryana At Chandigarh · (1991) 2 DMC 584 : (1992) 101 PLR 71 : (1991) 3 RCR(Criminal) 627
Criminal Procedure Code, 1973 (CrPC) — Section 125 , 401Hindu Marriage Act, 1955 — Section 13
High Courts12 Jul 1991
State of Punjab Vs Prem Pal
Punjab And Haryana At Chandigarh · (1991) 2 RCR(Criminal) 690
High Courts12 Jul 1991
Vipul Rai Sharma and others Vs The Ludhiana Improvement Trust, Ludhiana
Punjab And Haryana At Chandigarh · AIR 1992 P&H 42
Constitution of India, 1950 — Article 14Contract Act, 1872 — Section 23Land Acquisition Act, 1894 — Section 18, 36
High Courts12 Jul 1991
State of Punjab Vs Suresh
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 474
High Courts12 Jul 1991
Raminder Singh and ors. Vs Darshan Singh
Punjab And Haryana At Chandigarh · (1991) 2 AICLR 591 : (1991) ISJ 626 : (1991) 3 RCR(Criminal) 447
High Courts12 Jul 1991
Amar Jain Vs Union of India
Punjab And Haryana At Chandigarh · (1992) 2 RCR(Criminal) 183
High Courts10 Jul 1991
Chaman Lal Vs Commissioner, Patial Division and Others
Punjab And Haryana At Chandigarh · (1992) 102 PLR 310
Constitution of India, 1950 — Article 226, 227Partnership Act, 1932 — Section 24Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 — Section 4
High Courts10 Jul 1991
Makhan Singh Vs Jagdish Kaur and Others
Punjab And Haryana At Chandigarh · (1992) CivCC 29 : (1991) 3 RCR(Criminal) 244
Hindu Adoptions and Maintenance Act, 1956 — Section 18, 19Hindu Marriage Act, 1955 — Section 24
High Courts10 Jul 1991
Smt. Kartari Vs Commissioner of Wealth-tax
Punjab And Haryana At Chandigarh · (1992) 197 ITR 140
Wealth Tax Act, 1957 — Section 27
High Courts10 Jul 1991
State of Haryana Vs Jaswant Singh
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 251
High Courts10 Jul 1991
Harbans Singh Vs Salempura Co-operative Agricultural Service Society Ltd.
Punjab And Haryana At Chandigarh · (1992) 1 CurLJ 13 : (1991) ISJ 633 : (1991) PLJ 567 : (1991) 2 PLR 447 : (1991) 2 RRR 501
High Courts10 Jul 1991
B.K. Prashar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1991) PLJ 630 : (1991) 2 RRR 493
High Courts10 Jul 1991
Meenakshi Vs Sh.Gianeshwar
Punjab And Haryana At Chandigarh · (1991) 3 RCR(Criminal) 402
High Courts10 Jul 1991
Harbhajan Kaur Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1992) 1 ACC 47
Penal Code, 1860 (IPC) — Section 279, 337
High Courts10 Jul 1991Allowed
Simarjit Singh and Another Vs The Punjab State and Another
Punjab And Haryana At Chandigarh · (1994) 2 ILR (P&H) 327
Constitution of India, 1950 — Article 14, 16