High Courts02 Feb 1995
Chand Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 509
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,473 of 4,611
High Courts02 Feb 1995
Jaswinder Kaur Vs Harjinder Singh and another
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 204
High Courts02 Feb 1995
B.H. Industries (Regd.) Vs The Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (1995) 110 PLR 155
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 33C(2)
High Courts02 Feb 1995Dismissed
Executive Engineer Vs Memo Devi (Smt.)
Punjab And Haryana At Chandigarh · (1996) 1 ACC 419 : (1997) 3 LLJ 678 : (1995) 111 PLR 563
High Courts02 Feb 1995Dismissed
Bhagwana Vs Sher Singh and Another
Punjab And Haryana At Chandigarh · (1995) 110 PLR 482
Civil Procedure Code, 1908 (CPC) — Section 35A
High Courts01 Feb 1995Allowed
Randhir Singh Vs Mohan Singh
Punjab And Haryana At Chandigarh · (1996) ACJ 481 : (1995) 110 PLR 188
Motor Vehicles Act, 1939 — Section 110A, 95
High Courts01 Feb 1995Dismissed
Gian Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 92
Constitution of India, 1950 — Article 226, 227
High Courts01 Feb 1995Allowed
Asa Sigh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1995) 02 P&H CK 0051
Constitution of India, 1950 — Article 227Penal Code, 1860 (IPC) — Section 504
High Courts01 Feb 1995
Subhash Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 1 AICLR 845 : (1995) 2 RCR(Criminal) 220
High Courts01 Feb 1995Allowed
Gian Singh Vs Mohan Singh
Punjab And Haryana At Chandigarh · (1995) ACJ 960 : (1995) 110 PLR 187
Motor Vehicles Act, 1939 — Section 110A
High Courts01 Feb 1995Allowed
Jit Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 164
Punjab Municipal Act, 1911 — Section 12(3), 12A, 12B, 12C, 13(2)
High Courts01 Feb 1995Allowed
Kamal Yadav Vs Rajinder Singh Yadav
Punjab And Haryana At Chandigarh · (1996) 1 DMC 574 : (1995) 111 PLR 157
Criminal Procedure Code, 1973 (CrPC) — Section 125Evidence Act, 1872 — Section 101, 102Hindu Marriage Act, 1955 — Section 9
High Courts31 Jan 1995Dismissed
Naresh Yadav Vs Sudershan Mohan
Punjab And Haryana At Chandigarh · (1995) 109 PLR 653
High Courts31 Jan 1995Allowed
Punjab State Co-operative Supply and Marketing Federation Ltd. Vs Labour Court and Others
Punjab And Haryana At Chandigarh · (1995) 71 FLR 326 : (1996) 3 LLJ 56 : (1995) 110 PLR 173
Industrial Disputes Act, 1947 — Section 11, 11A
High Courts31 Jan 1995Dismissed
Ram Sarup and Others Vs Labour Court and Others
Punjab And Haryana At Chandigarh · (1996) 73 FLR 1139 : (1996) 2 LLJ 837 : (1995) 110 PLR 672
Industrial Disputes Act, 1947 — Section 10(1)
High Courts31 Jan 1995
Ram Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 1 CurLJ 477 : (1995) 2 RCR(Criminal) 89
High Courts31 Jan 1995
Balwant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 1 CurLJ 628 : (1995) 1 RCR(Criminal) 744
High Courts31 Jan 1995
Parmod Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 119
High Courts31 Jan 1995Allowed
Guria Bus Service Co. (P) Ltd. Vs State Transport Commissioner
Punjab And Haryana At Chandigarh · (1995) 110 PLR 569
Constitution of India, 1950 — Article 226
High Courts31 Jan 1995Dismissed
Ram Sarup (deceased) and Others Vs The Presiding Officer and Others
Punjab And Haryana At Chandigarh · (1996) 73 FLR 1139 : (1996) 2 LLJ 837 : (1995) 110 PLR 672
Industrial Disputes Act, 1947 — Section 10(1)(c)