High Courts09 Feb 1995Dismissed
Jatinder Singh Vs Roopleen Kaur
Punjab And Haryana At Chandigarh · (1996) 1 DMC 539 : (1996) 112 PLR 30
Hindu Marriage Act, 1955 — Section 13(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,471 of 4,611
High Courts09 Feb 1995Dismissed
Smt. Rayman Vs Lekh Raj Kukreja
Punjab And Haryana At Chandigarh · (1995) 2 CivCC 327 : (1995) 110 PLR 586
High Courts09 Feb 1995
Jagan Nath Dutta Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 AICLR 298 : (1995) 2 RCR(Criminal) 609 : (1995) 2 RCR(Criminal) 183
High Courts09 Feb 1995
R.C.Goenka Vs Som Nath Jain
Punjab And Haryana At Chandigarh · (1996) CrLJ 2918 : (1996) ISJ 615 : (1996) 2 RCR(Criminal) 205
High Courts09 Feb 1995
Sarabjit Singh @ Sodi Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 AICLR 300 : (1995) 3 RCR(Criminal) 233 : (1995) 2 RCR(Criminal) 120
High Courts09 Feb 1995
Ranjit Singh Vs Union of India
Punjab And Haryana At Chandigarh · (1995) 02 P&H CK 0068
High Courts09 Feb 1995Dismissed
Dr. J.S. Sodhi Vs C.T. Scan Research Centre (P.) Ltd.
Punjab And Haryana At Chandigarh · (1995) 83 CompCas 762
Companies Act, 1956 — Section 433
High Courts09 Feb 1995
Gurdial Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 AICLR 305 : (1995) 1 CurLJ 551 : (1995) 1 RCR(Criminal) 729
High Courts09 Feb 1995Allowed
Shiv Dayal Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1996) 1 LLJ 547 : (1995) 110 PLR 320
Industrial Disputes Act, 1947 — Section 10(1), 12(5)
High Courts09 Feb 1995
Sardar Satwant Singh and Others Vs The Registrar of Companies and Another
Punjab And Haryana At Chandigarh · (1995) 110 PLR 563
Companies Act, 1956 — Section 633
High Courts08 Feb 1995
Indian Medical Association Haryana State and Others Vs Dr. Kamal Gupta and Others
Punjab And Haryana At Chandigarh · (1995) 1 CivCC 327 : (1996) 112 PLR 125
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts08 Feb 1995Dismissed
Shreyans Paper Mills Ltd. Vs The Presiding Officer, Labour Court
Punjab And Haryana At Chandigarh · (1995) 110 PLR 128
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 11(3)
High Courts08 Feb 1995
Gajjan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 244
High Courts08 Feb 1995
Raghbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 234
High Courts08 Feb 1995
Puran Sales Corporation, Jalalabad Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 1 CurLJ 404 : (1995) 2 RCR(Criminal) 121
High Courts08 Feb 1995Allowed
Ram Chand Vs Gora Lal Baldev Krishan and Another
Punjab And Haryana At Chandigarh · (1995) 2 CivCC 81 : (1995) 110 PLR 27 : (1995) 1 RCR(Rent) 461
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts08 Feb 1995Allowed
Balkar Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 DMC 390
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B
High Courts07 Feb 1995Dismissed
Jagdish Chand Vs Ved Parkash Puri
Punjab And Haryana At Chandigarh · (1995) 111 PLR 217 : (1995) 2 RCR(Rent) 133
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts07 Feb 1995
Balbir Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 44
Haryana Panchayati Raj Act, 1994 — Section 2