High Courts07 Feb 1995
Rama Kanta Vs Mohinder Laxmidas Bhandula
Punjab And Haryana At Chandigarh · AIR 1996 P&H 98
Hindu Marriage Act, 1955 — Section 12, 13Penal Code, 1860 (IPC) — Section 34, 498A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,472 of 4,611
High Courts07 Feb 1995
The Punjab State Tubewell Corporation Limited Vs The Punjab State Tubewell Corporation Class IV Employees Union and Another
Punjab And Haryana At Chandigarh · (1995) 110 PLR 63(1)
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10(1)
High Courts07 Feb 1995Dismissed
Manohar Lal Vs The Central Warehousing Corporation and Another
Punjab And Haryana At Chandigarh · (1995) 110 PLR 539
Industrial Disputes (Central) Rules, 1957 — Rule 76Industrial Disputes Act, 1947 — Section 25F, 25N
High Courts07 Feb 1995Allowed
Sudershan Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) CriLJ 2013 : (1995) 2 RCR(Criminal) 325
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 5(1), 5(2)
High Courts07 Feb 1995Dismissed
L.B. Tandon Vs Smt. Kanta Devi and Another
Punjab And Haryana At Chandigarh · (1995) 111 PLR 750
Transfer of Property Act, 1882 — Section 106
High Courts06 Feb 1995Allowed
Punjab State Electricity Board Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (1995) 2 ILR (P&H) 482 : (1996) 3 LLJ 1107 : (1995) 110 PLR 314
Probation of Offenders Act, 1958 — Section 12Punjab State Electricity Board Employees (Punishment and Appeal) Regulations, 1971 — Regulation 14, 15, 15(2)
High Courts06 Feb 1995
Balwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 3 AICLR 766 : (1995) 2 RCR(Criminal) 250
High Courts06 Feb 1995
Jarnail Singh Vs Gurdev Singh
Punjab And Haryana At Chandigarh · (1996) 1 AICLR 475 : (2005) 4 Crimes 366 : (1995) 2 RCR(Criminal) 267
High Courts06 Feb 1995Dismissed
Gidderbaha Co-operative Marketing-cum-Processing Society Ltd. Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (1995) 71 FLR 370 : (1996) 1 LLJ 644 : (1995) 110 PLR 374
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts03 Feb 1995Dismissed
Ganga Hire Purchase (P) Ltd. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 2 ILR (P&H) 174 : (1995) 2 RCR(Criminal) 446
Customs Act, 1962 — Section 115, 115(2)Hire Purchase Act, 1972 — Section 2Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 60(1), 60(2), 60(3)
High Courts03 Feb 1995Dismissed
Lakhvinder Singh Vs Palvinder Kaur
Punjab And Haryana At Chandigarh · (1995) 111 PLR 35
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115
High Courts03 Feb 1995Dismissed
Natha Singh Vs Smt. Kesar Kaur
Punjab And Haryana At Chandigarh · (1995) 2 CivCC 60 : (1995) 110 PLR 373
Evidence Act, 1872 — Section 50
High Courts03 Feb 1995
Manjit Singh Vs Dr. Suresh Dadra and Another
Punjab And Haryana At Chandigarh · (1996) 2 ACC 533 : (1996) ACJ 19 : (1995) 110 PLR 63
Motor Vehicles Act, 1939 — Section 110A
High Courts03 Feb 1995
Punjab National Bank Vs K.L. Malhotra and Others
Punjab And Haryana At Chandigarh · (1995) 2 CivCC 53 : (1995) 110 PLR 5
Limitation Act, 1963 — Section 18
High Courts02 Feb 1995Allowed
Manoj Kumar Sharma Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (1995) 50 ECC 70 : (1995) 1 RCR(Criminal) 750
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3
High Courts02 Feb 1995Allowed
Parvinder Singh Bajaj Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 573
Punjab Municipal Act, 1911 — Section 35
High Courts02 Feb 1995Dismissed
Dr. Arvind Kundan Singh Vs Avtar Kaur
Punjab And Haryana At Chandigarh · (1995) 2 DMC 597
Hindu Marriage Act, 1955 — Section 13(1)
High Courts02 Feb 1995Dismissed
Dr. Arvind Kundan Singh Vs Smt. Avtar Kaur
Punjab And Haryana At Chandigarh · (1996) 1 DMC 557 : (1995) 111 PLR 41
Hindu Marriage Act, 1955 — Section 13(1), 28
High Courts02 Feb 1995Dismissed
Official Liquidator Vs Surjit Singh and Others
Punjab And Haryana At Chandigarh · (1995) 2 ILR (P&H) 169 : (1995) 110 PLR 447
Companies Act, 1956 — Section 454, 454(1)State Financial Corporations Act, 1951 — Section 31
High Courts02 Feb 1995
Jahangir Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) CrLJ 48 : (1996) 2 RCR(Criminal) 433