High Courts31 Jan 1995Dismissed
Nazir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) CriLJ 2738 : (1995) 2 RCR(Criminal) 248
Opium Act, 1978 — Section 9Probation of Offenders Act, 1958 — Section 4
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,474 of 4,611
High Courts30 Jan 1995Dismissed
Sudesh Kumari Vs Manager, Bank of Baroda and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 551 : (1995) 2 RCR(Rent) 277
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts30 Jan 1995
Surinder Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 479
High Courts30 Jan 1995
Dabu alias Devinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 1 AICLR 258 : (1995) 2 RCR(Criminal) 458
High Courts30 Jan 1995
Jaswinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 1 AICLR 857 : (1995) 2 Crimes 866 : (1995) 1 RCR(Criminal) 737
High Courts30 Jan 1995
Asha Rani Vs Gulshan Kumar
Punjab And Haryana At Chandigarh · AIR 1995 P&H 287 : (1995) 2 DMC 198 : (1995) 110 PLR 21
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 11, 12, 12(1), 28, 29(2)
High Courts30 Jan 1995Allowed
Bhupinder Kumar Gupta Vs Haryana Urban Development Authority and Another
Punjab And Haryana At Chandigarh · (1995) 110 PLR 275
Haryana Urban Development Authority Act, 1977 — Section 17
High Courts30 Jan 1995
Arsh Castings Private Limited Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (1995) 60 ECR 421 : (1996) 82 ELT 205
High Courts27 Jan 1995
Rabinder Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 AICLR 482 : (1995) 2 RCR(Criminal) 211
High Courts27 Jan 1995
Gurmit Singh Vs Gurdev Kaur
Punjab And Haryana At Chandigarh · (1995) 1 CurLJ 550 : (1995) 1 RCR(Criminal) 748
High Courts25 Jan 1995
Bahadur Chand Vs The Secretary to Government, Punjab Cooperative Department and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 686
Constitution of India, 1950 — Article 226
High Courts25 Jan 1995
Prem Bahadur Vs U.T.Chandigarh
Punjab And Haryana At Chandigarh · (1995) 2 CurLJ 82 : (1995) 3 RCR(Criminal) 9
High Courts25 Jan 1995Dismissed
Simarjit Kaur Vs Bakshish Singh
Punjab And Haryana At Chandigarh · (1995) 2 DMC 552
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Hindu Marriage Act, 1955 — Section 13, 13(1)
High Courts25 Jan 1995Allowed
Mahender Singh, Ex-Sarpanch and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 73
Constitution of India, 1950 — Article 226Haryana Panchayati Raj Election Rules, 1994 — Rule 4
High Courts25 Jan 1995
Punjab National Bank Vs Pritam Singh and Another
Punjab And Haryana At Chandigarh · (1995) 110 PLR 267
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)
High Courts25 Jan 1995
Taranjot Kaur Vs Balbir Singh
Punjab And Haryana At Chandigarh · (1995) 2 CCC 304 : (1995) 2 CivCC 304 : (1995) 3 RCR(Criminal) 412
High Courts25 Jan 1995Allowed
Ashok Kumar Ex-Accountant, Markfed Vs Markfed
Punjab And Haryana At Chandigarh · (1995) 111 PLR 464
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts25 Jan 1995Allowed
Nathu Ram and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) CriLJ 2817
Criminal Procedure Code, 1973 (CrPC) — Section 360, 361Penal Code, 1860 (IPC) — Section 332, 333, 34
High Courts25 Jan 1995
Nand Kaur (deceased) Now Rep. by Legal Heirs Vs Dharam Singh
Punjab And Haryana At Chandigarh · (1996) 1 CurLJ 304 : (1996) 3 LJR 325 : (1995) PLJ 537 : (1996) 1 RRR 244
High Courts24 Jan 1995
Amar Cold Storage and Others Vs Presiding Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 112