High Courts24 Jan 1995Dismissed
Bhartendu Sharma Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1995) 110 PLR 502
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,475 of 4,611
High Courts24 Jan 1995Dismissed
Basant Kaur and Another Vs Tara Singh and Another
Punjab And Haryana At Chandigarh · (1995) 110 PLR 477
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts24 Jan 1995
Amit Puri Vs Punjabi University
Punjab And Haryana At Chandigarh · (1995) 110 PLR 45
High Courts24 Jan 1995
Secretary, Haryana State Electricity Board and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 1 LLJ 411 : (1995) 110 PLR 96
Industrial Disputes Act, 1947 — Section 2
High Courts24 Jan 1995
The State of Punjab and Others Vs Jagtar Singh and Others
Punjab And Haryana At Chandigarh · (1996) 1 CivCC 24 : (1995) 109 PLR 744
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 21, 115
High Courts24 Jan 1995
Gurpreet Singh alias Khinder Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 AICLR 632 : (1995) 2 Crimes 1 : (1995) 2 RCR(Criminal) 127
High Courts24 Jan 1995
Dilshad Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 1 AICLR 775 : (1995) 2 RCR(Criminal) 332
High Courts24 Jan 1995
M/s. Hada Steel Products Limited Vs M/s. Emjay Engineering Enterprises
Punjab And Haryana At Chandigarh · AIR 1995 P&H 327 : (1998) 93 CompCas 722 : (1995) 111 PLR 254
Companies Act, 1956 — Section 446(2), 468Evidence Act, 1872 — Section 114
High Courts24 Jan 1995
Ashok Kumar Garg Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 1 AICLR 490 : (1995) 3 AICLR 685 : (1995) 2 RCR(Criminal) 191
High Courts24 Jan 1995
Surjit Singh Vs Harbans Singh
Punjab And Haryana At Chandigarh · (1995) 1 AICLR 770 : (1995) 1 RCR(Criminal) 740
High Courts24 Jan 1995
Hardev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) CrLJ 2964 : (1995) 3 RCR(Criminal) 53 : (1996) 1 RCR(Criminal) 84
High Courts24 Jan 1995Dismissed
Rakesh Soni and Another Vs Krishan Lal and Another
Punjab And Haryana At Chandigarh · (1996) 1 ACC 35 : (1996) ACJ 36 : (1995) 110 PLR 712
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5Motor Vehicles Act, 1939 — Section 110A
High Courts24 Jan 1995Dismissed
ASI Hardev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) CriLJ 2964
Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1)Penal Code, 1860 (IPC) — Section 307
High Courts23 Jan 1995Allowed
Sumer Chand Vs Bimla Rani
Punjab And Haryana At Chandigarh · (1996) 2 DMC 654
Hindu Marriage Act, 1955 — Section 27
High Courts23 Jan 1995
Joginder Pal Vs Raj Rani
Punjab And Haryana At Chandigarh · AIR 1995 P&H 308 : (1995) 2 ILR (P&H) 236 : (1995) 110 PLR 142
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, 105, 115 , 115(2), 151
High Courts23 Jan 1995Allowed
Baij Nath Garg Vs The Chief Administrator, Haryana Urban Development Authority and Another
Punjab And Haryana At Chandigarh · (1995) 110 PLR 261
Constitution of India, 1950 — Article 226, 227Haryana Urban Development Authority Act, 1977 — Section 15, 2
High Courts23 Jan 1995
Davinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 751
High Courts23 Jan 1995
Babbar Bhan Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1995) 1 CurLJ 682
High Courts23 Jan 1995
Gulshan Grover Vs M.D. University, Rohtak
Punjab And Haryana At Chandigarh · AIR 1995 P&H 241 : (1995) 109 PLR 757 : (1995) 2 RCR(Civil) 465
Constitution of India, 1950 — Article 14, 226
High Courts23 Jan 1995
Northern Minerals Ltd. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 AICLR 629 : (1995) 2 RCR(Criminal) 122