High Courts19 Jan 1995
Satya Pal Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 110
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,477 of 4,611
High Courts19 Jan 1995Dismissed
Kanwar Singh Kadyan Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (1995) 110 PLR 285
Constitution of India, 1950 — Article 226
High Courts19 Jan 1995Allowed
Jang Bahadur Singh Bawa Vs Subhash Chander
Punjab And Haryana At Chandigarh · (1995) 110 PLR 311 : (1995) 2 RCR(Rent) 645
East Punjab Urban Rent Restriction Act, 1949 — Section 13A
High Courts18 Jan 1995Allowed
Smt. Sita Sharma and Another Vs Kulwant Singh and Others
Punjab And Haryana At Chandigarh · (1995) ACJ 1045 : (1995) 110 PLR 342
Motor Vehicles Act, 1939 — Section 110A
High Courts18 Jan 1995Allowed
Devinder Singh Vs The Collector and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 288
Punjab Village Common Lands (Regulation) Act, 1961 — Section 10APunjab Village Common Lands (Regulation) Rules, 1964 — Rule 9
High Courts18 Jan 1995
Kashmir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) ACJ 1188 : (1995) 110 PLR 327
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 166
High Courts18 Jan 1995Allowed
General Manager, Punjab Roadways and Another Vs Dyal Singh and Others
Punjab And Haryana At Chandigarh · (1997) 3 LLJ 187 : (1995) 110 PLR 281
Industrial Disputes Act, 1947 — Section 10, 10(1), 33C(2)
High Courts18 Jan 1995
Jain Singh and others Vs State of Haryana
Punjab And Haryana At Chandigarh · AIR 1995 P&H 243 : (1995) 2 ILR (P&H) 63 : (1995) 109 PLR 614
Constitution of India, 1950 — Article 12, 14, 16, 19, 20East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 18, 23AEast Punjab Holdings (Consolidation and Prevention of Fragmentation) Rules, 1949 — Rule 16
High Courts18 Jan 1995Allowed
Partap Singh Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1995) 110 PLR 33
Industrial Disputes Act, 1947 — Section 10(1), 11A
High Courts18 Jan 1995
Hindustan Pulverising Mills Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 83 CompCas 75 : (1995) 1 RCR(Criminal) 724
Criminal Procedure Code, 1973 (CrPC) — Section 305Insecticides Act, 1968 — Section 33
High Courts18 Jan 1995
Sugan Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 1 CurLJ 539 : (1995) 1 RCR(Criminal) 747
High Courts18 Jan 1995
Inderjit alias Inder Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 243
High Courts18 Jan 1995Dismissed
Halwasiya Free Chikitsalya Ayurvedic Vs Authority Appointed under Minimum Wages Act
Punjab And Haryana At Chandigarh · (1995) 110 PLR 120
Minimum Wages Act, 1948 — Section 20(3)
High Courts18 Jan 1995
Taslim Ahmad Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 1 CurLJ 596 : (1995) 1 RCR(Criminal) 743
High Courts17 Jan 1995
Daya Nand Vs Asstt. Collector of Customs
Punjab And Haryana At Chandigarh · (1995) 60 ECR 637
Customs Act, 1962 — Section 102, 135Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50Probation of Offenders Act, 1958 — Section 4
High Courts17 Jan 1995Allowed
Amrik Kaur Vs Labour Court
Punjab And Haryana At Chandigarh · (1996) 3 LLJ 1112 : (1995) 110 PLR 607
Industrial Disputes Act, 1947 — Section 10(1), 10(2), 11, 33C(2)
High Courts17 Jan 1995
Ram Avtar Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · AIR 1995 P&H 238 : (1995) 109 PLR 751
Constitution of India, 1950 — Article 226, 243Haryana Panchayati Raj Act, 1994 — Section 175, 176(1)
High Courts17 Jan 1995Allowed
Jagjit Singh Vs Smt. Gurmit Kaur
Punjab And Haryana At Chandigarh · (1996) 1 DMC 450 : (1996) 112 PLR 133
Hindu Marriage Act, 1955 — Section 13A
High Courts17 Jan 1995
Lakhwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 548
High Courts17 Jan 1995
Haryana State Electricity Board Vs Haryana State Board for Prevention and Control of Water Pollution and Others
Punjab And Haryana At Chandigarh · (1995) 109 PLR 756
Constitution of India, 1950 — Article 226, 227Water (Prevention and Control of Pollution) Cess Act, 1977 — Section 5(2)