High Courts23 Jan 1995
Hans Raj Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 1 AICLR 754 : (1995) 1 CurLJ 474 : (1995) 1 RCR(Criminal) 694
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,476 of 4,611
High Courts23 Jan 1995Dismissed
State of Haryana and Another Vs Lal Chand and Another
Punjab And Haryana At Chandigarh · (1995) ACJ 1044 : (1995) 110 PLR 341
Motor Vehicles Act, 1939 — Section 110A
High Courts23 Jan 1995Dismissed
Municipal Committee Vs Narsingh Lal Singla
Punjab And Haryana At Chandigarh · (1995) 110 PLR 16
Punjab Municipal Act, 1911 — Section 67
High Courts20 Jan 1995Allowed
Balwant Kaur Vs Balwant Singh
Punjab And Haryana At Chandigarh · (1996) 1 DMC 483 : (1995) 111 PLR 585
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 9
High Courts20 Jan 1995
Prabhjot Kaur Vs Manjit Singh
Punjab And Haryana At Chandigarh · (1996) 1 DMC 584 : (1995) 110 PLR 582
Evidence Act, 1872 — Section 3Hindu Marriage Act, 1955 — Section 13(1), 28
High Courts20 Jan 1995Dismissed
Taranjet Kaur Vs Balbir Singh
Punjab And Haryana At Chandigarh · (1995) 01 P&H CK 0132
High Courts20 Jan 1995
Sees Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 16
High Courts20 Jan 1995
Ishwar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 1 AICLR 286 : (1995) 2 RCR(Criminal) 123
High Courts20 Jan 1995
Kasturi Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 547
High Courts20 Jan 1995
Phool Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 735
High Courts20 Jan 1995Dismissed
Pritam Singh Batra and Others Vs Deol Agro Oil Ltd. and Others
Punjab And Haryana At Chandigarh · (1995) 82 CompCas 685
Companies Act, 1956 — Section 433, 434
High Courts20 Jan 1995
Phool Singh Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 112 : (1996) 3 RCR(Civil) 49
Punjab Village Common Lands (Regulation) Act, 1961 — Section 2(5)
High Courts20 Jan 1995
Court on its own motion Vs Jaspal Singh
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 417
High Courts20 Jan 1995
Jagdish Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 110 PLR 635
Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963 — Section 12(1)
High Courts19 Jan 1995Dismissed
Rekha Rani Vs Narinder Mohan
Punjab And Haryana At Chandigarh · (1995) 2 CivCC 404 : (1996) 1 DMC 324 : (1995) 110 PLR 479
Hindu Marriage Act, 1955 — Section 13(1)
High Courts19 Jan 1995
Devinder Pal Singh Vs Smt. Sanjogta Rani
Punjab And Haryana At Chandigarh · AIR 1959 P&H 274 : (1995) 2 CivCC 273 : (1996) 1 DMC 471 : (1995) 110 PLR 352
Hindu Marriage Act, 1955 — Section 13Hindu Marriage Rules, 1979 — Rule 4
High Courts19 Jan 1995
Mohammad Kasam Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 1 AICLR 784 : (1995) 3 Crimes 5
High Courts19 Jan 1995
Dalip Singh alias Deepa Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 568
High Courts19 Jan 1995
Sita Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 732
High Courts19 Jan 1995Dismissed
Post Graduate Institute of Medical Education and Research Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (1996) 1 LLJ 406 : (1995) 109 PLR 737
Industrial Disputes Act, 1947 — Section 2, 25F