High Courts17 Feb 1995
Narinder Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 329
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,469 of 4,611
High Courts17 Feb 1995
Raunak Chand and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 208
High Courts17 Feb 1995
Balvinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 1 AICLR 487 : (1995) 3 AICLR 738 : (1995) 2 RCR(Criminal) 214
High Courts17 Feb 1995
Harbans Singh Vs Harbhajan Singh
Punjab And Haryana At Chandigarh · (1995) 1 CurLJ 671 : (1995) 3 LJR 694 : (1995) PLJ 267 : (1995) 2 RRR 536
High Courts17 Feb 1995
Laxmi Narain Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 462
High Courts17 Feb 1995
Arun Kumar and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 231
High Courts17 Feb 1995
Balraj Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 118
High Courts17 Feb 1995
Sikandar Vs Kamlesh
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 782
High Courts17 Feb 1995
Raj Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 465
High Courts17 Feb 1995Dismissed
Nachhattar Singh Vs Harjinder Kaur and Another
Punjab And Haryana At Chandigarh · (1995) CriLJ 2726 : (1995) 2 RCR(Criminal) 209
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(2), 354, 364
High Courts16 Feb 1995Dismissed
Sada Nanda Vs Indra Devi
Punjab And Haryana At Chandigarh · (1995) 2 DMC 575
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13, 13(1), 9
High Courts16 Feb 1995
Baldev Raj Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 529
High Courts16 Feb 1995Dismissed
Joginder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 110 PLR 492 : (1995) 2 RCR(Criminal) 304
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts16 Feb 1995Dismissed
Sham Lal Vs Kanta Devi
Punjab And Haryana At Chandigarh · (1995) 2 CivCC 650 : (1996) 1 DMC 234 : (1995) 111 PLR 732
Hindu Marriage Act, 1955 — Section 13(1), 23(1)
High Courts16 Feb 1995Dismissed
Sada Nanda Vs Smt. Indra Devi
Punjab And Haryana At Chandigarh · (1995) 111 PLR 164
Hindu Marriage Act, 1955 — Section 13
High Courts16 Feb 1995
Gurdhip Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1995) 50 ECC 72 : (1995) 3 RCR(Criminal) 89
Criminal Procedure Code, 1973 (CrPC) — Section 100Customs Act, 1962 — Section 102, 135, 135A
High Courts15 Feb 1995
Tundal (Deceased) Vs Munshi and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 14
Redemption of Mortgages (Punjab) Act, 1913 — Section 10
High Courts15 Feb 1995
Thakur Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 AICLR 329 : (1996) CrLJ 3606 : (1996) 1 RCR(Criminal) 713
High Courts14 Feb 1995Allowed
Smt. Sona and Others Vs General Manager, Haryana Roadways Bus Depot and Others
Punjab And Haryana At Chandigarh · (1995) 2 ACC 571 : (1996) ACJ 421 : (1995) 111 PLR 81
Motor Vehicles Act, 1939 — Section 110A
High Courts14 Feb 1995
Bhankerpur Simbhaoli Beverages Private Ltd. and Another Vs Khushinder Singh and Others
Punjab And Haryana At Chandigarh · (1995) 109 PLR 659