High Courts22 Feb 1995
Bengal Sales Corp.and another Vs Poddar Tyres Ltd
Punjab And Haryana At Chandigarh · (1995) 3 AICLR 770 : (1995) 2 RCR(Criminal) 570
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,468 of 4,611
High Courts22 Feb 1995
State of Haryana and another Vs Avanindra Kumar Bansal
Punjab And Haryana At Chandigarh · (1995) 02 P&H CK 0067
High Courts22 Feb 1995
State of Haryana Vs Avanindra Kumar Bansal
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 58 : (1995) 2 RCR(Criminal) 194
High Courts21 Feb 1995
Sukhpal Singh and Others Vs Sowinder Singh and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 335
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts21 Feb 1995
Didar Singh Vs Shree Durga Finance Corp., Civil Lines, Jalandhar
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 262
High Courts21 Feb 1995
Bachan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 475
High Courts21 Feb 1995
Vipin Kumar Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 512
High Courts21 Feb 1995
Amarjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 3
High Courts21 Feb 1995
Mani Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 1 CurLJ 430 : (1995) 2 RCR(Criminal) 99
High Courts20 Feb 1995Dismissed
Jagdamba Charity Trust Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 728
Constitution of India, 1950 — Article 226Dalmia Dadri Cement Limited (Acquisition and Transfer of Undertakings) Act, 1981 — Section 6(1)
High Courts20 Feb 1995
Pankaj Rai Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 269
High Courts20 Feb 1995
Suman Sarda Vs Krishna Devi
Punjab And Haryana At Chandigarh · (1996) 1 AICLR 298 : (1995) 2 RCR(Criminal) 423
High Courts20 Feb 1995
Suresh Kumar Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 566
High Courts20 Feb 1995
Ajmer Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 3 AICLR 601 : (1995) 1 CurLJ 540 : (1995) 2 RCR(Criminal) 98
High Courts19 Feb 1995
Punjab State Vs Paramit Singh
Punjab And Haryana At Chandigarh · (1995) 02 P&H CK 0056
High Courts17 Feb 1995Dismissed
Darshan Singh Vs Maghar Singh and Another
Punjab And Haryana At Chandigarh · (1995) 2 CivCC 359 : (1995) 110 PLR 400
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts17 Feb 1995Dismissed
Nachhattar Singh Vs Harjinder Kaur
Punjab And Haryana At Chandigarh · (1995) 2 DMC 24 : (1995) 2 ILR (P&H) 31
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 125(2)
High Courts17 Feb 1995Dismissed
Jagdish Kaur Vs Raghbir Singh
Punjab And Haryana At Chandigarh · (1995) 2 DMC 471
Hindu Marriage Act, 1955 — Section 9
High Courts17 Feb 1995Dismissed
Rajinder Parshad Sharma Vs Shashi Sharma
Punjab And Haryana At Chandigarh · (1995) 2 DMC 306 : (1995) 2 RCR(Criminal) 293
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126(1)
High Courts17 Feb 1995
Shiv Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 271