High Courts24 Feb 1995Dismissed
Charan Singh Longia Vs The Registrar, Co-operative Societies and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 318
Civil Procedure Code, 1908 (CPC) — Section 47Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,467 of 4,611
High Courts24 Feb 1995
Kishanpal and others Vs Jas Rani
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 443
High Courts24 Feb 1995
Jamil Ahmed Vs Hanif and others
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 50
High Courts24 Feb 1995
Bal Kishan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 2 AICLR 497 : (1995) 4 Crimes 646 : (1995) 2 RCR(Criminal) 653
High Courts24 Feb 1995
Sarup Singh Vs Pela Ram and others
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 207
High Courts24 Feb 1995
Harjit Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 126
High Courts24 Feb 1995
Chamkaur Singh Vs Inspector General Prisons
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 47
High Courts24 Feb 1995Allowed
Bachan Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 170
Civil Procedure Code, 1908 (CPC) — Section 20Punjab Civil Services (Premature Retirement) Rules, 1975 — Rule 4(2)
High Courts24 Feb 1995Dismissed
Bhoop Singh Vs Ram Singh and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 26
Registration Act, 1908 — Section 17(1), 17(2)
High Courts24 Feb 1995
Pritam Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 762
Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963 — Section 23
High Courts23 Feb 1995Allowed
Yash Pal Saini and Others Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1996) 1 DMC 463 : (1995) 3 RCR(Criminal) 535
Criminal Procedure Code, 1973 (CrPC) — Section 154, 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts23 Feb 1995
Kapil Dutt Bali Vs Union of India
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 334
High Courts23 Feb 1995
Puran Singh and others Vs Sujit Kaur and another
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 121 : (1995) 2 RCR(Criminal) 611
High Courts23 Feb 1995
Puran Singh and others Vs Surjit Kaur
Punjab And Haryana At Chandigarh · (1995) 02 P&H CK 0037
High Courts23 Feb 1995
Maharshi Dayanand University Vs Nitasha Paul and Others
Punjab And Haryana At Chandigarh · (1995) 2 ILR (P&H) 180 : (1995) 110 PLR 674
Constitution of India, 1950 — Article 14, 21, 226, 41, 45Dentists Act, 1948 — Section 10A, 10B(3)
High Courts22 Feb 1995
Krishan Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) CriLJ 3198
Criminal Procedure Code, 1973 (CrPC) — Section 357Penal Code, 1860 (IPC) — Section 302, 34
High Courts22 Feb 1995Dismissed
The State of Punjab Vs Babu Singh
Punjab And Haryana At Chandigarh · (1996) 112 PLR 482
Limitation Act, 1963 — Article 113
High Courts22 Feb 1995Dismissed
Jagsir Singh Vs Harnek Singh
Punjab And Haryana At Chandigarh · (1995) 2 CivCC 202 : (1995) 110 PLR 43
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts22 Feb 1995Dismissed
Miss Tina Bedi Vs Life Insurance Corporation of India and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 195
Constitution of India, 1950 — Article 226
High Courts22 Feb 1995
Smt. Prem Kaur Vs Shri Ajit Singh
Punjab And Haryana At Chandigarh · AIR 1995 P&H 322 : (1995) 110 PLR 66 : (1995) 1 RCR(Rent) 444
East Punjab Urban Rent Restriction Act, 1949 — Section 13