COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 3,466 of 4,611

High Courts02 Mar 1995Dismissed

Jagjit Rai Maini and Others Vs Punjab Machinery Works (P.) Ltd. and Others

Punjab And Haryana At Chandigarh · (2001) 103 CompCas 979 : (1995) 110 PLR 484

Companies Act, 1956 — Section 155Limitation Act, 1963 — Article 137

High Courts02 Mar 1995Allowed

Dwarka Dass Vs Harjit Kumar and Another

Punjab And Haryana At Chandigarh · (1995) 2 ILR (P&H) 401 : (1995) 110 PLR 10

Punjab Municipal (President and Vice President) Election Rules, 1994 — Rule 3Punjab State Election Commission Act, 1994 — Section 89(1)

High Courts01 Mar 1995

State of Punjab Vs Raj Kumar Biala

Punjab And Haryana At Chandigarh · (1995) 111 PLR 386

Punjab Civil Services (Punishment and Appeal) Rules, 1970 — Rule 8, 9

High Courts01 Mar 1995

Ranbir Singh Vs Smt. Balbir Kaur

Punjab And Haryana At Chandigarh · (1995) 111 PLR 170

Hindu Marriage Act, 1955 — Section 13(1), 13A

High Courts01 Mar 1995Dismissed

Raj Rishi Gupta Vs Hindustan Petroleum Corporation Ltd.

Punjab And Haryana At Chandigarh · (1995) 111 PLR 256

Constitution of India, 1950 — Article 226

High Courts01 Mar 1995Dismissed

Atlas Cycle Industries Ltd. Vs Presiding Officer, Labour Court and Another

Punjab And Haryana At Chandigarh · (1995) 110 PLR 416

Industrial Disputes Act, 1947 — Section 2

High Courts01 Mar 1995Dismissed

Ravi Kant Kapur Vs Prem Parkash Talwar and Others

Punjab And Haryana At Chandigarh · (1995) 110 PLR 384

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10

High Courts01 Mar 1995

Ranbir Singh Vs Balbir Kaur

Punjab And Haryana At Chandigarh · (1995) 2 DMC 516

Hindu Marriage Act, 1955 — Section 13(1), 13A

High Courts01 Mar 1995

Dr. Harbir Singh Vs State of Punjab and others

Punjab And Haryana At Chandigarh · AIR 1995 P&H 282 : (1995) 110 PLR 359 : (1995) 3 RCR(Civil) 269

Constitution of India, 1950 — Article 12, 226, 47Punjab Agricultural University Act, 1961 — Section 4

High Courts01 Mar 1995

Vijay Kumar and others Vs State of Punjab

Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 69

High Courts01 Mar 1995

Jagroop Singh Gill and others Vs State of Punjab and others

Punjab And Haryana At Chandigarh · AIR 1995 P&H 303 : (1995) 110 PLR 347

Constitution of India, 1950 — Article 14, 243, 243Punjab Municipal (Amendment) Act — Section 13, 14Punjab Municipal Act, 1911 — Section 238, 238(3)

High Courts01 Mar 1995Allowed

Sukhvinder Kaur Vs Dilbagh Singh

Punjab And Haryana At Chandigarh · (1997) 1 DMC 118

Hindu Marriage Act, 1955 — Section 13(1), 13(1A)

High Courts01 Mar 1995Allowed

Smt. Sukhvinder Kaur Vs Dilbagh Singh

Punjab And Haryana At Chandigarh · (1996) 112 PLR 448

Hindu Marriage Act, 1955 — Section 13(1A), 23(1A)

High Courts28 Feb 1995Dismissed

Jagdish Vs Daulat Ram and Others

Punjab And Haryana At Chandigarh · (1995) 2 CivCC 140 : (1996) 112 PLR 96

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2

High Courts28 Feb 1995Dismissed

Punjab State Electricity Board and Another Vs Presiding Officer, Labour Courts and Another

Punjab And Haryana At Chandigarh · (1995) 110 PLR 365

Industrial Disputes Act, 1947 — Section 33(12)

High Courts28 Feb 1995

Mangal Singh Vs Gurmit Kaur

Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 318

High Courts28 Feb 1995

Mangat Singh Vs Rakha Singh

Punjab And Haryana At Chandigarh · (1995) 2 AICLR 699 : (1995) 3 RCR(Criminal) 312

High Courts28 Feb 1995

Harjot Singh Oberoi and others Vs Chandigarh Administration

Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 440

High Courts28 Feb 1995Allowed

Roshan Lal Vs Ashok Kumar

Punjab And Haryana At Chandigarh · (1995) 110 PLR 141 : (1995) 1 RCR(Rent) 611

Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5, 115

High Courts28 Feb 1995Allowed

Jeet Singh Vs The State of Punjab

Punjab And Haryana At Chandigarh · (1995) CriLJ 3801

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 109, 120B, 419, 420, 467Prevention of Corruption Act, 1988 — Section 5, 5(1), 5(2)