High Courts14 Mar 1995Dismissed
Nachhattar Singh Vs Hari Chand
Punjab And Haryana At Chandigarh · (1996) 1 CivCC 11 : (1995) 2 CivCC 67 : (1995) 110 PLR 326
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,464 of 4,611
High Courts14 Mar 1995Dismissed
Jai Singh Vs Mehar Singh
Punjab And Haryana At Chandigarh · (1995) 2 CivCC 640 : (1995) 111 PLR 349
High Courts13 Mar 1995Allowed
Sunil Kumar Vs Smt. Shashi Bala
Punjab And Haryana At Chandigarh · (1995) 110 PLR 433
Hindu Marriage Act, 1955 — Section 13(1)
High Courts13 Mar 1995Dismissed
Baldev Singh Vs Karamjit Kaur
Punjab And Haryana At Chandigarh · (1996) 1 DMC 440 : (1995) 111 PLR 666
Criminal Procedure Code, 1973 (CrPC) — Section 107, 151Hindu Marriage Act, 1955 — Section 13(1)
High Courts13 Mar 1995Dismissed
Jagjit Singh Ex. Major Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 421
Pension Regulations for Army, 1961 — Regulation 16
High Courts10 Mar 1995Allowed
Ghasi Vs The Commissioner, Ambala Division
Punjab And Haryana At Chandigarh · (1995) 111 PLR 471
Punjab Security of Land Tenures Act, 1953 — Section 18
High Courts10 Mar 1995Allowed
Suresh Kumar and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1995) 2 CivCC 74 : (1995) 110 PLR 356
Stamp Act, 1899 — Section 40
High Courts10 Mar 1995Allowed
B.B. Nagpal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1995) 83 CompCas 596 : (1995) 2 RCR(Criminal) 291
Insecticides Act, 1968 — Section 33, 33(1), 33(2)
High Courts10 Mar 1995
Gurcharan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 225
High Courts10 Mar 1995Allowed
Bara Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 377
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
High Courts10 Mar 1995Dismissed
Mohinder Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 420
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
High Courts09 Mar 1995
Kali Charan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 58
High Courts09 Mar 1995
V.P.Malhotra and others Vs P.S.Taneja
Punjab And Haryana At Chandigarh · (1995) 3 AICLR 737 : (1995) 2 RCR(Criminal) 504
High Courts09 Mar 1995
Union of India Vs Tek Chand Sharma
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 270
High Courts09 Mar 1995
Baljit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 251
High Courts09 Mar 1995Dismissed
Gurdip Kaur Vs Sat Pal Singh
Punjab And Haryana At Chandigarh · (1995) 110 PLR 17
Hindu Marriage Act, 1955 — Section 13(1A), 23(1)
High Courts09 Mar 1995
Bhambar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 420
High Courts09 Mar 1995
Prem Lata Vs Murari Lal
Punjab And Haryana At Chandigarh · (1996) 1 DMC 529 : (1996) 112 PLR 143
Hindu Marriage Act, 1955 — Section 13(1)Penal Code, 1860 (IPC) — Section 498A, 506
High Courts09 Mar 1995
Gleason Works Vs Punjab Tractors Ltd.
Punjab And Haryana At Chandigarh · (2001) 103 CompCas 992
Companies Act, 1956 — Section 433
High Courts08 Mar 1995
Megh Raj Sharma and Another Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1991) 110 PLR 41
Constitution of India, 1950 — Article 226Haryana Panchayati Raj Act, 1994 — Section 176