High Courts23 Mar 1995
Kala Devi alias Kala Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 427
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,462 of 4,611
High Courts23 Mar 1995
Satinder Singh Vs Baljit Kaur
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 112
High Courts23 Mar 1995Allowed
Amrik Singh Vs Superintending Engineer, Rural Water Supply and Others
Punjab And Haryana At Chandigarh · (1997) 3 LLJ 667 : (1995) 111 PLR 485
Industrial Disputes Act, 1947 — Section 25F
High Courts23 Mar 1995Dismissed
Rakesh Kumar Sharma Vs Madan Mohan Seth and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 323
East Punjab Urban Rent Restriction Act, 1949 — Section 13A
High Courts23 Mar 1995Allowed
Ved Parkash Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 408
Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts23 Mar 1995Dismissed
Charanjit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1995) 03 P&H CK 0010
Constitution of India, 1950 — Article 226
High Courts22 Mar 1995
Kanshi Ram Vs The Secretary Department of Co-operation and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 239
Constitution of India, 1950 — Article 226
High Courts22 Mar 1995
Krishan Gopal and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 132
Haryana Urban Development (Disposal of Land and Buildings) Regulations, 1978 — Regulation 10
High Courts22 Mar 1995
Mukhtiara Vs The Collector
Punjab And Haryana At Chandigarh · (1995) 111 PLR 264
Punjab Village Common Lands (Regulation) Act, 1961 — Section 2
High Courts22 Mar 1995Allowed
Gujar Singh (died) Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 64
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
High Courts22 Mar 1995
Asu (Died) (Through) 11th Recn L.Rs Vs The Collector and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 429
Punjab Village Common Lands (Regulation) Act, 1961 — Section 2
High Courts22 Mar 1995Allowed
Yagia Datt Vs The Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (1995) 110 PLR 418
Industrial Disputes Act, 1947 — Section 2
High Courts22 Mar 1995
Smt. Chander Kanta and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1995) 110 PLR 337
Haryana Urban Development (Disposal of Land and Buildings) Regulations, 1978 — Regulation 10, 2
High Courts22 Mar 1995Allowed
Gujar Singh (Died) and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 671
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
High Courts22 Mar 1995
Kiru Vs The Collector and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 668
Punjab Village Common Lands (Regulation) Act, 1961 — Section 2
High Courts22 Mar 1995
Mange Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 460
High Courts22 Mar 1995
Gurdev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 258
High Courts22 Mar 1995Dismissed
Rajbir Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 369
Constitution of India, 1950 — Article 226
High Courts22 Mar 1995
Harbans Vs The Collector
Punjab And Haryana At Chandigarh · (1995) 111 PLR 265
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
High Courts21 Mar 1995
Karnail Singh Vs Sher Singh and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 472
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10