High Courts28 Mar 1995
Udey Ram and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 3 LJR 271 : (1995) PLJ 383 : (1995) 3 RRR 182
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,461 of 4,611
High Courts28 Mar 1995Allowed
Harsaran Dass Vs The Joint Director of Panchayats and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 431
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
High Courts27 Mar 1995Dismissed
Simranjit Singh Mann Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1995) CriLJ 3264
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 6Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 12(1), 14(1), 19, 3, 3(1)
High Courts25 Mar 1995Dismissed
Smt. Harkori and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 26
Haryana Ceiling on Land Holdings Act, 1972 — Section 12Punjab Security of Land Tenures Act, 1953 — Section 19
High Courts25 Mar 1995Dismissed
Hada Steel Products Ltd. (In Liquidation) Vs New Bank of India and Others
Punjab And Haryana At Chandigarh · (1998) 91 CompCas 371
Companies Act, 1956 — Section 446
High Courts25 Mar 1995
Bhupinder Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 1 CurLJ 604 : (1995) 3 RCR(Criminal) 38
High Courts25 Mar 1995
Lawyers' intiative through Sh. R.S. Bains, Advocate and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · AIR 1996 P&H 1 : (1995) 2 ILR (P&H) 279
Constitution of India, 1950 — Article 14, 16, 226
High Courts25 Mar 1995Allowed
Panipat Thermal Power Project Station Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 73 FLR 1142 : (1996) 3 LLJ 64 : (1995) 111 PLR 118
Industrial Disputes Act, 1947 — Section 25F, 25N
High Courts25 Mar 1995
Rattan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 3 AICLR 285 : (1995) 3 RCR(Criminal) 508
High Courts25 Mar 1995Allowed
Rajwant Singh Rewat Vs The District Food and Supplies Controller and Others
Punjab And Haryana At Chandigarh · (1996) 1 LLJ 637 : (1995) 111 PLR 13
Industrial Disputes Act, 1947 — Section 25F
High Courts24 Mar 1995Dismissed
Thakur Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 357
Punjab Village Common Lands (Regulation) Act, 1961 — Section 11
High Courts24 Mar 1995Allowed
Gurdev Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1995) 110 PLR 157
Constitution of India, 1950 — Article 226, 227
High Courts24 Mar 1995Allowed
Mehta Shri Ram and Others Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1995) 110 PLR 403
Punjab Village Common Lands (Regulation) Act, 1961 — Section 11(1)
High Courts24 Mar 1995Allowed
Kailash Parshad Sharma Vs Labour Court and Another
Punjab And Haryana At Chandigarh · (1996) 73 FLR 1181 : (1998) 3 LLJ 4 : (1995) 110 PLR 366
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts24 Mar 1995
Daulat Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 43
High Courts24 Mar 1995
Suresh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 1 AICLR 480 : (1995) 2 RCR(Criminal) 189
High Courts24 Mar 1995Dismissed
Dee Print Asia Vs Curefast Remedies Ltd.
Punjab And Haryana At Chandigarh · (1999) 98 CompCas 90
Companies Act, 1956 — Section 433
High Courts24 Mar 1995Allowed
Yadavindra Industries (Drinks and Agencies) Pvt. Ltd. Vs Ulka Advertising Private Ltd.
Punjab And Haryana At Chandigarh · (1999) 97 CompCas 54
Companies Act, 1956 — Section 433, 434(1)
High Courts24 Mar 1995
Rajinder Parsad Vs Raj Singh
Punjab And Haryana At Chandigarh · (1995) 111 PLR 465
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, 115
High Courts23 Mar 1995Dismissed
Smt. Swaran Kaur and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 412
Land Acquisition Act, 1894 — Section 17(2)