High Courts03 Apr 1995
Rajinder Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1995) 4 Crimes 41 : (1995) 3 RCR(Criminal) 273
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,459 of 4,611
High Courts03 Apr 1995
Jiwna Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 242
High Courts03 Apr 1995Dismissed
Ravinder Kumar Vs Smt. Nirmal
Punjab And Haryana At Chandigarh · (1996) 1 DMC 127 : (1995) 111 PLR 364
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1Hindu Marriage Act, 1955 — Section 13(1)Penal Code, 1860 (IPC) — Section 406 , 498A
High Courts31 Mar 1995Allowed
Rajinder Kumar Mittal and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1995) 2 CivCC 531 : (1995) 110 PLR 411
Punjab Land Revenue Act, 1887 — Section 68Stamp Act, 1899 — Section 40
High Courts31 Mar 1995
Amreek Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 3 Crimes 523 : (1996) 1 RCR(Criminal) 75
High Courts31 Mar 1995
Mam Chand and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 416
High Courts31 Mar 1995
Sunder Pal Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 27
High Courts31 Mar 1995Allowed
Prithvi Singh Vs The Presiding Officer, Central Government, Industrial Tribunal-cum-Labour Court
Punjab And Haryana At Chandigarh · (1996) 3 LLJ 1115 : (1995) 110 PLR 516
Contract Labour (Regulation and Abolition) Act, 1970 — Section 20, 21Industrial Disputes Act, 1947 — Section 2, 25A, 25C, 33C(2)
High Courts31 Mar 1995
Rattan Singh and others Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 57
High Courts31 Mar 1995Allowed
Manphul Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 52
Punjab Security of Land Tenures (Amendment) Act, 1959 — Section 18
High Courts30 Mar 1995
Santokh Singh and another Vs Gurpal Singh and another
Punjab And Haryana At Chandigarh · (1995) 2 AICLR 640 : (1996) 1 BC 164 : (1995) 2 CurLJ 137 : (1995) ISJ 619 : (1995) 3 RCR(Criminal) 357
High Courts30 Mar 1995
Ashok V.Jauhar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 3 AICLR 689 : (1995) 2 RCR(Criminal) 572
High Courts30 Mar 1995Dismissed
Ram Dhan and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 670
Constitution of India, 1950 — Article 226
High Courts30 Mar 1995
Roop Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 146
High Courts30 Mar 1995Dismissed
Meena Rani Vs Madan Lal
Punjab And Haryana At Chandigarh · (1995) 110 PLR 610
Hindu Marriage (Amendment) Act, 1956 — Section 13(1)
High Courts29 Mar 1995Dismissed
Pritam Singh Vs Municipal Committee and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 424 : (1995) 2 RCR(Rent) 678
Haryana Public Premises and Land (Eviction and Rent Recovery) Act, 1972 — Section 5, 7
High Courts29 Mar 1995
Bee Gee Motors and Tractors and Another Vs Income Tax Officer
Punjab And Haryana At Chandigarh · (1995) 127 CTR 224 : (1996) 218 ITR 155
Income Tax Act, 1961 — Section 276B, 278B
High Courts29 Mar 1995
Bhupinder Singh Vs U.T.Chandigarh
Punjab And Haryana At Chandigarh · (1995) 3 AICLR 775 : (1995) 2 RCR(Criminal) 439
High Courts29 Mar 1995
Naseem Ahmed Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 2 AICLR 531 : (1995) 4 Crimes 64 : (1995) 2 RCR(Criminal) 665
High Courts29 Mar 1995
Pilot (India) Vs Union of India
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 686