High Courts17 Apr 1995
Baljor Singh & others Vs State of Haryana & others
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 46
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,458 of 4,611
High Courts17 Apr 1995
Kewal Krishan Vs Shabed Wati
Punjab And Haryana At Chandigarh · (1996) 112 PLR 38
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts07 Apr 1995
Sarwan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 13
High Courts07 Apr 1995
Sher Singh Vs Bhateri
Punjab And Haryana At Chandigarh · (1995) 4 Crimes 845 : (1995) 3 RCR(Criminal) 44
High Courts07 Apr 1995
Karam Singh Vs Ram Singh and others
Punjab And Haryana At Chandigarh · (1995) 4 Crimes 145 : (1995) 3 RCR(Criminal) 143
High Courts06 Apr 1995
Kamra Trading Co. and Others Vs Income Tax Officer
Punjab And Haryana At Chandigarh · (1995) 126 CTR 435 : (1995) 214 ITR 665 : (1995) 3 RCR(Criminal) 154
Criminal Procedure Code, 1973 (CrPC) — Section 401Income Tax Act, 1961 — Section 276C, 277, 278B
High Courts06 Apr 1995
Narender Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 2 CurLJ 72 : (1995) 2 RCR(Criminal) 546
High Courts06 Apr 1995
Swaran Singh Vs Supinder Kaur
Punjab And Haryana At Chandigarh · (1995) 2 CurLJ 70 : (1995) 2 RCR(Criminal) 542
High Courts06 Apr 1995
Krishan Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 124
High Courts06 Apr 1995
Central Warehousing Corporation Vs The Municipal Committee and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 479
High Courts05 Apr 1995Dismissed
Smt. Pinky Vs Bimal Kumar and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 548 : (1995) 2 RCR(Rent) 260
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(3)
High Courts05 Apr 1995Dismissed
Anil Kumar Mehta Vs Mrs. Anshu Bala
Punjab And Haryana At Chandigarh · (1996) 1 DMC 341 : (1995) 110 PLR 370
Guardians and Wards Act, 1890 — Section 25Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts05 Apr 1995
Kulwant Singh Vs Balbir Singh and others
Punjab And Haryana At Chandigarh · (1995) 04 P&H CK 0033
High Courts05 Apr 1995
Dalip Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 592
High Courts05 Apr 1995Dismissed
Mannu alias Mannu Datt Vs Gulab Singh Sarot and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 740
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13A, 13B, 13C, 7
High Courts04 Apr 1995Dismissed
Om Parkash Duggal Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 136
Constitution of India, 1950 — Article 226
High Courts04 Apr 1995Allowed
Amrik Singh alias Chamku Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1996) 64 ECR 50 : (1995) 3 RCR(Criminal) 344 : (1995) 2 RCR(Criminal) 655
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 7Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 82, 83
High Courts04 Apr 1995Dismissed
Jangir Singh and Others Vs Harpal Kaur
Punjab And Haryana At Chandigarh · (1995) 2 DMC 234 : (1995) 2 RCR(Criminal) 428
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 406, 420, 498A, 506
High Courts04 Apr 1995
Savitri Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 1 CurLJ 311 : (1996) 3 LJR 421 : (1996) PLJ 251 : (1996) 1 RRR 697
High Courts04 Apr 1995
Mohammad Akhlakh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 164