High Courts27 Apr 1995
Bhushan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 3 AICLR 776 : (1995) 2 RCR(Criminal) 657
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,456 of 4,611
High Courts27 Apr 1995
Priya Kapoor Vs State of Punjab and others
Punjab And Haryana At Chandigarh · AIR 1995 P&H 346 : (1995) 111 PLR 9 : (1995) 4 RCR(Civil) 846
Constitution of India, 1950 — Article 226, 227
High Courts27 Apr 1995
Vijay Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 3 AICLR 294 : (1995) 3 RCR(Criminal) 326
High Courts26 Apr 1995Allowed
Ravinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) CriLJ 3297 : (1995) 2 RCR(Criminal) 538
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120A, 120B, 148, 149, 323
High Courts25 Apr 1995Dismissed
Ilam Singh and Others Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1996) 113 PLR 157
Constitution of India, 1950 — Article 226
High Courts25 Apr 1995
Mahender Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 3 AICLR 495 : (1995) 3 RCR(Criminal) 475
High Courts24 Apr 1995
Kewal Krishan Sharma Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 477
Constitution of India, 1950 — Article 226
High Courts24 Apr 1995
The State Bank of India and Another Vs H.K. Dogra and Another
Punjab And Haryana At Chandigarh · (1995) 110 PLR 698
State Bank of India (Supervisory Staff) Service Rules, 1975 — Rule 50(4)
High Courts24 Apr 1995Allowed
Rati Ram Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1995) 110 PLR 470
Constitution of India, 1950 — Article 226
High Courts24 Apr 1995
Shashi Kumar Gupta Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 4 Crimes 759 : (1995) 2 RCR(Criminal) 607
High Courts24 Apr 1995Allowed
Surinder Kaur Vs Lakhbir Singh and Others
Punjab And Haryana At Chandigarh · (1996) 1 ACC 365 : (1996) ACJ 394 : (1995) 111 PLR 512
Motor Vehicles Act, 1988 — Section 140
High Courts24 Apr 1995Dismissed
Karnail Singh and Others Vs The Election Commission of India and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 133
Representation of the People Act, 1951 — Section 21
High Courts22 Apr 1995
Gulzar Singh alias Kalu Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (1995) 04 P&H CK 0073
Constitution of India, 1950 — Article 226, 227
High Courts22 Apr 1995
Sri Krishan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 04 P&H CK 0046
High Courts22 Apr 1995
Hira Lal Ohri Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 596
Punjab Civil Services Rules — Rule 9.14
High Courts21 Apr 1995
Estate Officer, Urban Estate Punjab and Another Vs Karnail Singh and Another
Punjab And Haryana At Chandigarh · (1995) 111 PLR 93
High Courts21 Apr 1995Dismissed
Harvinder Kaur Vs Modan Singh
Punjab And Haryana At Chandigarh · (1996) 1 DMC 591
Hindu Marriage Act, 1955 — Section 13(1)Penal Code, 1860 (IPC) — Section 498A
High Courts21 Apr 1995
Karamjit Singh and others Vs Balwinder Kaur
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 144
High Courts21 Apr 1995
Mukesh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 113
High Courts21 Apr 1995
Jai Chemicals, Faridabad Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 220