High Courts03 May 1995
Sewa Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 40
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,455 of 4,611
High Courts03 May 1995Dismissed
Sant Ram Vs Joint Director, Panchayats and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 713
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7(2)
High Courts03 May 1995
Ram Phal Thakhar Sarpanch (Under Suspension) Gram Panchayat Vs Deputy Commissioner and Another
Punjab And Haryana At Chandigarh · (1995) 111 PLR 550
Punjab Gram Panchayat Act, 1952 — Section 102, 105
High Courts02 May 1995
Pappan alias Rajesh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 41
High Courts02 May 1995
Mohinder Singh Vs Jaswir Singh
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 88
High Courts02 May 1995Dismissed
Ramesh Stonware etc. Vs State of Haryana etc.
Punjab And Haryana At Chandigarh · (1995) 110 PLR 556
Constitution of India, 1950 — Article 226
High Courts02 May 1995
Harinder Paul Singh Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (1995) 3 LJR 379 : (1995) PLJ 356 : (1995) 3 RRR 502
High Courts01 May 1995Dismissed
Pawan Kumar Vs The Estate Officer and Another
Punjab And Haryana At Chandigarh · (1995) 111 PLR 121
High Courts01 May 1995
Hoshiar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 633
High Courts01 May 1995Dismissed
Nirmla Vs Prem Sagar
Punjab And Haryana At Chandigarh · (1995) 2 DMC 504
Hindu Marriage Act, 1955 — Section 13(1), 13(1A), 13(IA), 9
High Courts01 May 1995Allowed
Sudarshan Kumar Mahajan Vs Shammi Kumar
Punjab And Haryana At Chandigarh · (1995) 110 PLR 651
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts01 May 1995Dismissed
Smt. Nirmla Vs Prem Sagar
Punjab And Haryana At Chandigarh · (1995) 111 PLR 167
Hindu Marriage Act, 1955 — Section 13(1A)(II)
High Courts28 Apr 1995
Amarjeet Singh Vs Amar Singh and Others
Punjab And Haryana At Chandigarh · (1996) 1 ACC 19
Motor Vehicles Act, 1988 — Section 110A
High Courts28 Apr 1995
Gurdial Shyam Lal Pvt. Ltd. Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1995) 111 PLR 1
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 226Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963 — Section 13, 2(11), 3, 7
High Courts28 Apr 1995Dismissed
Fine Spineers Pvt. Ltd. and Another Vs Grindlays Bank Ltd.
Punjab And Haryana At Chandigarh · (1996) 1 CivCC 521 : (1995) 110 PLR 707
Civil Procedure Code, 1908 (CPC) — Section 151Contract Act, 1872 — Section 74
High Courts28 Apr 1995Dismissed
Amarjit Singh Vs Amar Singh and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 710
Motor Vehicles Act, 1939 — Section 95
High Courts28 Apr 1995
Vikram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 594
High Courts28 Apr 1995
Nirmal Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 406
High Courts28 Apr 1995
Dyal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 3 AICLR 224 : (1995) 3 RCR(Criminal) 467
High Courts28 Apr 1995Dismissed
Piara Singh Vs Telu Ram (Dead)
Punjab And Haryana At Chandigarh · (1995) 111 PLR 581