High Courts10 May 1995Allowed
Amarjeet Singh Vs Nachhattar Singh
Punjab And Haryana At Chandigarh · (1995) 110 PLR 689 : (1995) 3 RCR(Criminal) 338 : (1995) 2 RCR(Criminal) 667
Contempt of Courts Act, 1971 — Section 12
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,454 of 4,611
High Courts10 May 1995Allowed
Rajiv Kapoor Vs Welfare Association and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 755
Haryana Urban Development Authority Act, 1977 — Section 15, 17
High Courts09 May 1995
Piara Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 158
High Courts09 May 1995Dismissed
Ram Kishan Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 731
Punjab Land Reforms Act, 1972 — Section 4(5)
High Courts08 May 1995
Sarwan Singh Vs Senior Sales Officer, Central Co-op.Bank, Hoshiarpur
Punjab And Haryana At Chandigarh · (1995) 2 CurLJ 224 : (1995) 3 LJR 63 : (1995) PLJ 340 : (1995) 3 RRR 511
High Courts08 May 1995Allowed
Amin Lal and Others Vs Assistant Collector, Ist Grade and Another
Punjab And Haryana At Chandigarh · (1995) 111 PLR 57
Punjab Village Common Lands (Regulation) Act, 1961 — Section 2
High Courts08 May 1995Allowed
Gandhi Vanita Ashram Vs The Provident Fund Commissioner and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 237
High Courts08 May 1995Dismissed
Balbir Singh Vs Lal Singh
Punjab And Haryana At Chandigarh · (1995) 2 CivCC 324
High Courts05 May 1995Dismissed
Vimal Kalra Vs Madan Lal and Others
Punjab And Haryana At Chandigarh · (1996) ACJ 658 : (1995) 110 PLR 405
Motor Vehicles Act, 1939 — Section 110A
High Courts05 May 1995Dismissed
Bant Singh and Others Vs Financial Commissioner, Revenue and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 524
Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 7A
High Courts05 May 1995
Dhani Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 2 CurLJ 291 : (1995) 3 RCR(Criminal) 301
High Courts05 May 1995
Commissioner of Income Tax Vs Akal Springs Pvt. Ltd.
Punjab And Haryana At Chandigarh · (1996) 217 ITR 167
Income Tax Act, 1961 — Section 256
High Courts05 May 1995
Madan Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 147
High Courts04 May 1995Allowed
Rashmi Chhabra and Others Vs Shri Vijay Kaur Ahuja and Others
Punjab And Haryana At Chandigarh · (1995) 2 ACC 555 : (1996) ACJ 622 : (1995) 111 PLR 70
Motor Vehicles Act, 1939 — Section 110A
High Courts04 May 1995Dismissed
Bhagat Singh Vs Pritam Singh
Punjab And Haryana At Chandigarh · (1995) 111 PLR 583
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts04 May 1995Allowed
Labh Kaur and Others Vs Raj Kumar and Others
Punjab And Haryana At Chandigarh · (1996) ACJ 744 : (1995) 110 PLR 522
Motor Vehicles Act, 1939 — Section 110A
High Courts04 May 1995Dismissed
Mohan Lal and Others Vs Manohar Lal Makkar and Another
Punjab And Haryana At Chandigarh · (1995) 110 PLR 614
Civil Procedure Code Amendment Act, 1974 — Order 41 Rule 27East Punjab Urban Rent Restriction Act, 1949 — Section 15(3)
High Courts04 May 1995
Subash Bajaj Vs Mehra Enterprises and Others
Punjab And Haryana At Chandigarh · (1997) 89 CompCas 435
Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts04 May 1995Dismissed
Gurinder Kumar and Others Vs Registrar Co-op. Societies
Punjab And Haryana At Chandigarh · (1995) 111 PLR 560
Constitution of India, 1950 — Article 12, 121
High Courts03 May 1995Allowed
Haryana Financial Corporation and Another Vs Bhagat Foods Private Limited and Another
Punjab And Haryana At Chandigarh · (1995) 110 PLR 467
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115