High Courts17 May 1995
Anil Kumar Sharma Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 3 AICLR 413 : (1996) 1 RCR(Criminal) 104
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,452 of 4,611
High Courts17 May 1995
Hazura Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 3 AICLR 17 : (1995) 3 RCR(Criminal) 110
High Courts17 May 1995Dismissed
Vishav Bandhu Vs Rajian and Others
Punjab And Haryana At Chandigarh · (1996) ACJ 733 : (1995) 111 PLR 247
Motor Vehicles Act, 1939 — Section 110A
High Courts17 May 1995Allowed
The Co-operative Marketing-cum-Processing Society Vs Nagar Palika and Another
Punjab And Haryana At Chandigarh · (1995) 111 PLR 549
Transfer of Property Act, 1882 — Section 108
High Courts16 May 1995
JAIN AND JAYANS FORMS (P.) LTD. Vs ASSISTANT COMMISSIONER OF Income Tax AND OTHERS.
Punjab And Haryana At Chandigarh · (1995) 215 ITR 419
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 142, 143, 144A
High Courts16 May 1995Allowed
Nirmla Devi and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) CriLJ 3553
Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts16 May 1995
Jeet Singh @ Jeeti Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 588
High Courts16 May 1995
Bhupinder Singh Chimney, Lt. Col. Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 610
High Courts16 May 1995
Harmesh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 3 AICLR 552 : (1995) 2 CurLJ 550 : (1995) 3 RCR(Criminal) 290
High Courts16 May 1995
Jain and Jayans Forms (P.) Ltd. Vs Assistant Commissioner of Income Tax and Others
Punjab And Haryana At Chandigarh · (1995) 215 ITR 419
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 142, 142(1), 143, 143(2), 144A
High Courts16 May 1995
Khushal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 228
High Courts16 May 1995Allowed
Surjan Singh Vs The Gram Panchayat and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 84
Punjab Village Common Lands (Regulation) Act, 1961 — Section 2
High Courts16 May 1995Dismissed
Rajinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 205
Constitution of India, 1950 — Article 226
High Courts16 May 1995
Commissioner of Income Tax Vs Pepsu Road Transport Corpn.
Punjab And Haryana At Chandigarh · (1995) 05 P&H CK 0015
Income Tax Act, 1961 — Section 256, 256(2), 36(1)(iv)
High Courts16 May 1995Dismissed
Dilbagh Singh Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (1996) 64 ECR 47 : (1995) 3 RCR(Criminal) 389
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 226
High Courts15 May 1995
Jasbir Singh Vs Harjinder Kaur
Punjab And Haryana At Chandigarh · (1995) 2 CurLJ 258 : (1995) 3 RCR(Criminal) 298
High Courts15 May 1995
Nek Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 12
High Courts15 May 1995Dismissed
Sachdev and Another Vs Prem Chand and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 97
High Courts15 May 1995Allowed
Kaushalya Rani and Another Vs Bant Singh and Another
Punjab And Haryana At Chandigarh · (1996) 1 CivCC 447
Civil Procedure Code, 1908 (CPC) — Section 144, 151
High Courts15 May 1995Allowed
Surjit Kaur and Others Vs Harbhajan Singh and Others
Punjab And Haryana At Chandigarh · (1995) 2 ACC 561 : (1996) ACJ 457 : (1995) 111 PLR 211
Motor Vehicles Act, 1939 — Section 110A, 95(2)