High Courts22 May 1995
Amrik Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 2 CurLJ 220 : (1995) 3 RCR(Criminal) 118
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,451 of 4,611
High Courts22 May 1995
Mehar Singh Vs Hakam Singh
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 310
High Courts22 May 1995Dismissed
Vijay Kumar Vs Suman @ Pritam Devi
Punjab And Haryana At Chandigarh · (1996) 1 DMC 363 : (1995) 111 PLR 589
Hindu Marriage Act, 1955 — Section 9
High Courts22 May 1995
Pal Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1995) CriLJ 3596 : (1995) 2 ILR (P&H) 505
Criminal Procedure Code, 1973 (CrPC) — Section 294Penal Code, 1860 (IPC) — Section 302
High Courts19 May 1995
Mrs. Neera Sangri Vs Pritam Dass Khurana
Punjab And Haryana At Chandigarh · (1995) 2 ACC 643 : (1995) 111 PLR 253
Motor Vehicles Act, 1988 — Section 140
High Courts19 May 1995
Chatar Singh Vs The Collector and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 82
Punjab Village Common Lands (Regulation) Haryana (Amendment) Act, 1981 — Section 13A, 13B, 7
High Courts19 May 1995
Commissioner of Income Tax Vs Pepsu Road Transport Corporation
Punjab And Haryana At Chandigarh · (1996) 217 ITR 270
Income Tax Act, 1961 — Section 256, 36(1)
High Courts19 May 1995
Jai Karan Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · AIR 1996 P&H 67 : (1996) 112 PLR 273
High Courts19 May 1995
Anil Kumar Pahwa Vs Passi Printing Press
Punjab And Haryana At Chandigarh · (1995) 3 AICLR 307 : (1995) 3 RCR(Criminal) 302
High Courts19 May 1995Dismissed
Babru Vs Basakha Singh and Others
Punjab And Haryana At Chandigarh · (1995) 2 CivCC 440 : (1995) 2 ILR (P&H) 269 : (1995) 111 PLR 177
Hindu Succession Act, 1956 — Section 30, 4, 6
High Courts18 May 1995
Joginder Singh Vs Financial Commissioner, Punjab
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Civil) 116
High Courts18 May 1995
Mool Chand Gupta Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 2 CurLJ 157 : (1995) 3 RCR(Criminal) 213
High Courts18 May 1995
Provident Fund Inspector, Amritsar Vs Nixo Rubber Works Kashmir Road, Verka, Amritsar
Punjab And Haryana At Chandigarh · (1995) ISJ 641
High Courts18 May 1995Allowed
Sita Ram Vs Presiding Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (1996) 73 FLR 1692 : (1997) 3 LLJ 1099 : (1995) 111 PLR 249
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts18 May 1995
Nachhatar Kaur Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 150
High Courts18 May 1995
Ved Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 391
High Courts17 May 1995
Mohan Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) CriLJ 3563
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 304(2)
High Courts17 May 1995Dismissed
Bal Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 2 CivCC 394 : (1995) 3 RCR(Criminal) 148
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts17 May 1995
Aero Club Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 578
Punjab General Sales Tax Act, 1948 — Section 14B(7)
High Courts17 May 1995
Jai Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1996) CriLJ 1859 : (1995) 3 RCR(Criminal) 627
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 18, 20, 50, 67