High Courts31 May 1995
Surinder Gaur and Others Vs V.K. Sabharwal
Punjab And Haryana At Chandigarh · (1995) 111 PLR 138
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,449 of 4,611
High Courts30 May 1995
Anil Kumar Vs Lt. Col. Vishal Dev Chand
Punjab And Haryana At Chandigarh · (1995) 111 PLR 102
East Punjab Urban Rent Restriction Act, 1949 — Section 13A
High Courts30 May 1995
Mohinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 348
High Courts30 May 1995
Om Prakash Vs Dev Raj
Punjab And Haryana At Chandigarh · AIR 1995 P&H 349 : (1995) 111 PLR 152
Arbitration Act, 1940 — Section 34Evidence Act, 1872 — Section 114, 65Registration Act, 1908 — Section 17(1)
High Courts30 May 1995Allowed
Ravi Mohan Duggal Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1996) 112 PLR 586
Constitution of India, 1950 — Article 226
High Courts29 May 1995
Bhoop Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1995) 111 PLR 495
Land Acquisition Act, 1894 — Section 18, 4
High Courts29 May 1995
The Maha Laxmi Handloom Production Cooperative Industrial Society Limited Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 46
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1
High Courts29 May 1995
Mohta Industries Limited, Regd. Office and Works at 58-C, Focal Point, Ludhiana Vs Punjab State Electricity Board, Patiala
Punjab And Haryana At Chandigarh · (1995) 3 LJR 439 : (1995) PLJ 510 : (1995) 3 PLR 656 : (1995) 3 RRR 580
High Courts29 May 1995
Haryana Electro Steel Ltd. (In Liquidation) Vs Jagdish Gupta and Others
Punjab And Haryana At Chandigarh · (1996) 86 CompCas 99 : (1995) 111 PLR 507
Companies Act, 1956 — Section 454, 454(5)
High Courts29 May 1995Dismissed
Cement Corporation of India Limited Vs Government of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 3 LLJ 708 : (1995) 111 PLR 554
Industrial Disputes Act, 1947 — Section 33C(1)
High Courts29 May 1995Dismissed
The Chief Administrator, Urban Development Authority Vs Darshan Lal Garg and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 156
Limitation Act, 1963 — Section 5
High Courts26 May 1995
Hari Chand Vs The Superintending Canal Officer and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 86
Northern India Canal and Drainage Rules, 1873 — Rule 99
High Courts26 May 1995Dismissed
Karnail Singh and Others Vs Dalip Kaur and Others
Punjab And Haryana At Chandigarh · (1995) 2 CivCC 588 : (1995) 111 PLR 332
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 23 Rule 3A
High Courts26 May 1995
Joginder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 643
High Courts26 May 1995
Kishan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 3 AICLR 354 : (1995) 3 RCR(Criminal) 275
High Courts26 May 1995
Kissan Trading Co. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 132
High Courts26 May 1995Dismissed
New India Assurance Co. Ltd. Vs Usha Rani and Others
Punjab And Haryana At Chandigarh · (1995) 2 ACC 564 : (1996) ACJ 489 : (1995) 111 PLR 174
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Motor Vehicles Act, 1939 — Section 95
High Courts26 May 1995Allowed
Kharar Rice and General Mills Vs Jiwa Ram Parkash
Punjab And Haryana At Chandigarh · (1995) 2 CivCC 536
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts26 May 1995
Satyawan and Others Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1995) CriLJ 3791
Evidence Act, 1872 — Section 32(1)Penal Code, 1860 (IPC) — Section 148, 149, 300, 302, 304 II
High Courts25 May 1995Allowed
Bharat Singh Vs The Deputy Registrar, Cooperative Societies
Punjab And Haryana At Chandigarh · (1995) 111 PLR 251