High Courts03 Jul 1995
Sat Pal Negi Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 254
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,448 of 4,611
High Courts02 Jul 1995
Amar Nath Vs Thakur Singh and Others
Punjab And Haryana At Chandigarh · (1995) 2 ACC 566
High Courts09 Jun 1995Dismissed
Gurdev Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 185
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts05 Jun 1995Dismissed
Anita Vs Haryana Public Service Commission and Another
Punjab And Haryana At Chandigarh · (1996) 2 ILR (P&H) 20
High Courts05 Jun 1995
Karam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 AICLR 261 : (1995) 3 RCR(Criminal) 741
High Courts03 Jun 1995
Sub Inspector Naginder Singh Rana Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 268
High Courts01 Jun 1995Dismissed
Christian Medical College and Brown Hospital Vs Presiding Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (1996) 74 FLR 2604 : (1997) 3 LLJ 681
Industrial Disputes Act, 1947 — Section 2
High Courts01 Jun 1995Dismissed
The United India Insurance Co. Ltd. Vs Sh. Pritpal Singh
Punjab And Haryana At Chandigarh · (1996) 113 PLR 49
Motor Vehicles Act, 1988 — Section 2(46)
High Courts01 Jun 1995
Court on its own motion Vs Adviser to the Administration, Union territory, Chandigarh and others
Punjab And Haryana At Chandigarh · AIR 1996 P&H 69 : (1995) 2 ILR (P&H) 245
Constitution of India, 1950 — Article 226, 227
High Courts01 Jun 1995Allowed
Samey Singh Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1996) 1 DMC 356
Criminal Procedure Code, 1973 (CrPC) — Section 439Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B
High Courts01 Jun 1995Allowed
Sarvan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 DMC 309 : (1995) 3 RCR(Criminal) 519
Penal Code, 1860 (IPC) — Section 304B
High Courts01 Jun 1995
Dharam Pal Rana Vs Dilbagh Singh and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 513
High Courts01 Jun 1995
Ajit Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1995) CriLJ 3788
Criminal Procedure Code, 1973 (CrPC) — Section 161, 438Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302
High Courts31 May 1995Allowed
Devinder Kaur Vs Mangat Singh
Punjab And Haryana At Chandigarh · (1996) 1 DMC 136 : (1995) 111 PLR 368
Hindu Marriage Act, 1955 — Section 13(1)
High Courts31 May 1995
Ekonkar Dashmesh Transport Co. and Others Vs Central Board of Direct Taxes and Another
Punjab And Haryana At Chandigarh · (1995) 129 CTR 303 : (1996) 219 ITR 511 : (1995) 111 PLR 95
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 194C
High Courts31 May 1995
Janak Raj Sharma Vs Director of Inspection (Investigation) and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 140
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132, 132(1)
High Courts31 May 1995
Surain Singh and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 142
High Courts31 May 1995
Baljit Singh Vs Union of India and others
Punjab And Haryana At Chandigarh · (1995) 3 AICLR 219 : (1995) 4 Crimes 638 : (1995) 3 RCR(Criminal) 363
High Courts31 May 1995
JANAK RAJ SHARMA Vs DIRECTOR OF INSPECTION (INVESTIGATION) AND OTHERS
Punjab And Haryana At Chandigarh · (1995) 127 CTR 440 : (1995) 215 ITR 234 : (1995) 83 TAXMAN 429
Income Tax Act, 1961 — Section 131, 132, 142
High Courts31 May 1995Allowed
Kapoor Singh Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1995) 111 PLR 295
Constitution of India, 1950 — Article 14