COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,207 judgments · page 3,447 of 4,611

High Courts05 Jul 1995

M/s. Goodwill India Ltd. Vs M/s. P.S.B. Paper Mills Pvt. Ltd.

Punjab And Haryana At Chandigarh · AIR 1996 P&H 60

Companies Act, 1956 — Section 433, 434, 439Punjab Relief of Indebtedness Act, 1934 — Section 5Usurious Loans Act, 1918 — Section 2(2), 3

High Courts04 Jul 1995Dismissed

Bhupinder Singh Vs Union of India (UOI)

Punjab And Haryana At Chandigarh · (1995) 111 PLR 353 : (1996) 3 RCR(Civil) 180

Constitution of India, 1950 — Article 226, 227, 243NPunjab Municipal Corporation Act, 1976 — Section 3(1)Punjab Panchayati Raj Act, 1994 — Section 211, 3(4)

High Courts04 Jul 1995

Dr. L.L. Dhawan, Lecturer Vs D.A.V. College and Another

Punjab And Haryana At Chandigarh · (1995) 111 PLR 267

Constitution of India, 1950 — Article 226

High Courts04 Jul 1995Allowed

Gurdev Singh Ex-Constable Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (1995) 111 PLR 308

Constitution of India, 1950 — Article 311(2)Punjab Police Act, 1861 — Section 7Punjab Police Rules, 1934 — Rule 16.1

High Courts04 Jul 1995Dismissed

Rameshwar Dass Vs Narsing Dass and Another

Punjab And Haryana At Chandigarh · (1996) 1 CivCC 436 : (1995) 111 PLR 649 : (1995) 2 RCR(Rent) 545

Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)Haryana Urban (Control of Rent and Eviction) Amendment Act, 1975 — Section 15(6)Transfer of Property Act, 1882 — Section 105

High Courts04 Jul 1995Dismissed

Yad Ram Vs Jai Dayal

Punjab And Haryana At Chandigarh · (1995) 111 PLR 486

Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)

High Courts04 Jul 1995Allowed

Baldev Singh and Others Vs The State of Punjab

Punjab And Haryana At Chandigarh · (1995) 111 PLR 441

Limitation Act, 1963 — Article 64, 65

High Courts04 Jul 1995

Tek Chand and Others Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (1996) 112 PLR 420

Land Acquisition Act, 1894 — Section 23

High Courts04 Jul 1995Allowed

Gram Panchayat Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (1996) 112 PLR 113

Punjab Village Common Lands (Regulation) Rules, 1964 — Rule 12(2)

High Courts04 Jul 1995Allowed

Loka Ram Vs Haryana State Electricity Board and Another

Punjab And Haryana At Chandigarh · (1996) 112 PLR 332

Constitution of India, 1950 — Article 226Punjab Civil Services Rules — Rule 3.17

High Courts04 Jul 1995Allowed

Lt. Col. J.S. Gosal Vs Jaskaran Kaur and Others

Punjab And Haryana At Chandigarh · (1995) 111 PLR 201

Contempt of Courts Act, 1971 — Section 12

High Courts04 Jul 1995Allowed

Shiv Narain Bansal and Another Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (1996) CriLJ 338 : (1996) 1 RCR(Criminal) 114

Criminal Procedure Code, 1973 (CrPC) — Section 482Drugs and Cosmetics Act, 1940 — Section 18A, 23(4), 25, 25(3)

High Courts04 Jul 1995

Krishan Chand Vs The Assistant Registrar, Coop. Societies

Punjab And Haryana At Chandigarh · (1996) 112 PLR 517

High Courts04 Jul 1995Dismissed

Labh Singh Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · (1995) 111 PLR 270

High Courts04 Jul 1995Dismissed

Gurbax Singh Vs Labhu Ram

Punjab And Haryana At Chandigarh · (1996) 1 CivCC 9 : (1995) 111 PLR 546

Specific Relief Act, 1963 — Section 21(5)

High Courts03 Jul 1995

Rajinder Singh Vs Arinder Kaur

Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 168

High Courts03 Jul 1995

Surinder Singh and others Vs Manjit Kaur

Punjab And Haryana At Chandigarh · (1995) 3 AICLR 334 : (1995) 3 RCR(Criminal) 254

High Courts03 Jul 1995

State of Haryana Vs Siri Dutt

Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 319

High Courts03 Jul 1995

Nuchem Ltd. (Formerly known as Nuchem Plastics Ltd.) Vs Deputy Commissioner of Income Tax and Another

Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 276

Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 276C(1), 277, 278B

High Courts03 Jul 1995

State of Haryana Vs Hans Raj

Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 266