High Courts14 Jul 1995Allowed
The Market Committee Vs Bakhtawar Mal Amin Chand
Punjab And Haryana At Chandigarh · (1996) 113 PLR 8
Punjab Agricultural Produce Markets Act, 1961 — Section 23A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,445 of 4,611
High Courts14 Jul 1995
Joga Singh NK/DVA Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 323
Border Security Force Rules, 1959 — Rule 157Border Security Force Rules, 1969 — Rule 157, 63(4)Constitution of India, 1950 — Article 22
High Courts14 Jul 1995Dismissed
Hans Raj Mahajan and Sons Pvt. Ltd. Vs Haryana Tanneries Limited
Punjab And Haryana At Chandigarh · (1996) 112 PLR 380
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts14 Jul 1995
Gurdit Singh Vs Union Territory of Chandigarh
Punjab And Haryana At Chandigarh · (1995) 3 Crimes 777 : (1995) 3 RCR(Criminal) 224
High Courts13 Jul 1995Partly Allowed
Municipal Corporation (Nagar Nigam) Vs The Presiding Officer, Industrial Tribunal and Others
Punjab And Haryana At Chandigarh · (1997) 3 LLJ 679 : (1995) 111 PLR 477
High Courts13 Jul 1995
Harvinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 325
High Courts13 Jul 1995
Jaspal Singh Vs Baljit Singh
Punjab And Haryana At Chandigarh · (1995) 3 AICLR 701 : (1996) 1 RCR(Criminal) 158
High Courts13 Jul 1995
Anjali Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 4 Crimes 31 : (1995) 3 RCR(Criminal) 485
High Courts12 Jul 1995
Baljit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 2 ALT(Cri) 21 : (1995) CriLJ 3819 : (1995) 3 RCR(Criminal) 361
Criminal Procedure Code, 1973 (CrPC) — Section 360, 361Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts12 Jul 1995
Gurjinder Singh and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 149
High Courts12 Jul 1995Dismissed
Municipal Corporation Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (1997) 3 LLJ 376 : (1995) 111 PLR 603
Industrial Disputes Act, 1947 — Section 11A
High Courts11 Jul 1995
Balkar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 3 LJR 397 : (1995) PLJ 481 : (1996) 1 RRR 232
High Courts11 Jul 1995Allowed
Subhash Chander Vs Ranjit Singh
Punjab And Haryana At Chandigarh · (1995) 111 PLR 651 : (1995) 2 RCR(Rent) 556
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)
High Courts11 Jul 1995Dismissed
Satya Wati and Others Vs Sat Pal and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 478
High Courts11 Jul 1995
Ranjit Singh Vs K.K. Sikand and Another
Punjab And Haryana At Chandigarh · (1995) 111 PLR 641 : (1995) 2 RCR(Rent) 531
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)
High Courts10 Jul 1995Dismissed
Ishwar Singh Vs United Commercial Bank
Punjab And Haryana At Chandigarh · (1995) 111 PLR 528
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11, 115
High Courts10 Jul 1995
Saraswati Industrial Syndicate Ltd. Vs The Joint Excise and Taxation Commissioner (Appeals) and Another
Punjab And Haryana At Chandigarh · (1995) 2 ILR (P&H) 508
Central Sales Tax Act, 1956 — Section 9(2)Haryana General Sales Tax Act, 1973 — Section 2, 25, 27(1), 31, 40Punjab General Sales Tax Act, 1948 — Section 11A, 4(1), 4B, 5(2), 6
High Courts10 Jul 1995
Ishwar Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · AIR 1996 P&H 30
Air (Prevention and Control of Pollution) Act, 1981 — Section 31AConstitution of India, 1950 — Article 226, 48A, 51AEnvironment (Protection) Act, 1986 — Section 5, 7
High Courts10 Jul 1995
Kanwarjee Vs Ruldu and another
Punjab And Haryana At Chandigarh · (1996) 2 CurLJ 23 : (1996) 3 RCR(Civil) 50
High Courts10 Jul 1995Allowed
Satgur Dass, Ex-S.S. Master Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 131