High Courts20 Jul 1995
Joginder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 299
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,444 of 4,611
High Courts20 Jul 1995
Pawan Kumar Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 152
High Courts20 Jul 1995
Suraj Bhan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 3 AICLR 291 : (1995) 3 RCR(Criminal) 515
High Courts20 Jul 1995Dismissed
Mohd. Umar Khan Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 119
Administration of Evacuee Property Act, 1950 — Section 8(2A)Constitution of India, 1950 — Article 226
High Courts20 Jul 1995Dismissed
Gurdial Singh and Others Vs Darshan Singh and Another
Punjab And Haryana At Chandigarh · (1996) 112 PLR 102
Specific Relief Act, 1963 — Section 10
High Courts20 Jul 1995Allowed
Budhi Parshad Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1995) 111 PLR 272
Land Acquisition Act, 1894 — Section 28A
High Courts19 Jul 1995Dismissed
State Bank of India Vs S.B. Associates
Punjab And Haryana At Chandigarh · (1995) 111 PLR 288
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
High Courts19 Jul 1995Dismissed
Mohinder Singh and Others Vs Indian Overseas Bank and Another
Punjab And Haryana At Chandigarh · (1996) 86 CompCas 110 : (1996) 73 FLR 1625 : (1996) 2 LLJ 564 : (1995) 111 PLR 315
Companies (Court) Rules, 1959 — Rule 292, 9Constitution of India, 1950 — Article 226
High Courts19 Jul 1995
Lalit Mahajan and others Vs M.L.Sharma, ITO
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 179
High Courts19 Jul 1995
Rang Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 212
High Courts19 Jul 1995
Vinod Sharma Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1995) 07 P&H CK 0055
High Courts19 Jul 1995
M/s. Ashoka Hosiery Vs State of Haryana and others
Punjab And Haryana At Chandigarh · AIR 1996 P&H 49 : (1996) 112 PLR 91
Constitution of India, 1950 — Article 226Haryana Industrial Estates (Development and Regulation) Act, 1974 — Section 10
High Courts19 Jul 1995
Ajit Singh Vs Kundan Singh
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 174
High Courts19 Jul 1995Allowed
Basant Kaur and Another Vs Gajinder Singh and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 505
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts18 Jul 1995
Tek Chand Vs Balbir Singh and Others
Punjab And Haryana At Chandigarh · (1996) 1 CivCC 273 : (1996) 112 PLR 456
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 3, 115Limitation Act, 1963 — Section 5
High Courts18 Jul 1995Allowed
Mahant Brahm Dass Chela Mahant Janki Dass Vs Mahant Sarju Dass
Punjab And Haryana At Chandigarh · (1995) 111 PLR 337
Evidence Act, 1872 — Section 65
High Courts17 Jul 1995
Krishan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 3 AICLR 217 : (1995) 3 RCR(Criminal) 321
High Courts17 Jul 1995Dismissed
State of Punjab and Another Vs Santokh Singh and Another
Punjab And Haryana At Chandigarh · (1997) 3 LLJ 705 : (1995) 111 PLR 672
Industrial Disputes Act, 1947 — Section 25F, 33C(2)
High Courts14 Jul 1995Allowed
Haryana Tanneries Ltd. Vs Hans Raj Mahajan and Sons (P) Ltd.
Punjab And Haryana At Chandigarh · (1995) 111 PLR 645
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts14 Jul 1995Dismissed
Mohinder Vs Smt. Sukhdai and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 493
Hindu Succession Act, 1956 — Section 15, 15(1), 16