High Courts10 Jul 1995
Morinda Co-Operative Sugar Mills Ltd. Vs The Assessing Authority and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 445
Punjab General Sales Tax Act, 1948 — Section 4(1), 4B
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,446 of 4,611
High Courts07 Jul 1995
Rabinder Nath Kataiya and Another Vs Haryana State
Punjab And Haryana At Chandigarh · (1996) 112 PLR 648
Land Acquisition Act, 1894 — Section 23, 25(1), 48
High Courts07 Jul 1995
Rameshwar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 1 AICLR 267 : (1995) 3 RCR(Criminal) 716
High Courts07 Jul 1995
Joga Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 151
High Courts07 Jul 1995
Jai Chand and others Vs Ashu Bala and another
Punjab And Haryana At Chandigarh · (1995) 3 AICLR 602 : (1996) 1 RCR(Criminal) 182
High Courts07 Jul 1995Allowed
Sandhu C.S. Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1997) 3 LLJ 718 : (1995) 111 PLR 427
Industrial Disputes Act, 1947 — Section 10
High Courts07 Jul 1995
Jit Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 3 AICLR 499 : (1995) 3 RCR(Criminal) 482
High Courts07 Jul 1995
Bhupinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 111 PLR 387
Constitution of India, 1950 — Article 14, 19Punjab Entertainment Duty (Amendment) Ordinance 1993 — Section 3A
High Courts06 Jul 1995
Ajmer Singh Vs The Joint Direct, Panchayats
Punjab And Haryana At Chandigarh · (1995) 111 PLR 567
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
High Courts06 Jul 1995Allowed
Sikander Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 293
Punjab Security of Land Tenures Act, 1953 — Section 10A
High Courts06 Jul 1995Dismissed
Thermal Power House, Haryana State Electricity Board and Another Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (1997) 3 LLJ 599 : (1996) 112 PLR 266
Industrial Disputes Act, 1947 — Section 2(00), 25F
High Courts06 Jul 1995
Bajrang Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 536
High Courts06 Jul 1995
Lal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 AICLR 141 : (1995) 3 RCR(Criminal) 746
High Courts06 Jul 1995
Multan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 1 AICLR 276 : (1995) 3 RCR(Criminal) 712
High Courts06 Jul 1995Allowed
Santosh Tuli and Another Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 373
High Courts05 Jul 1995Dismissed
Dal Singh Vs Punjab National Bank and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 659
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11, 115
High Courts05 Jul 1995Dismissed
Gurtej Singh and Another Vs Jagan Nath and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 443
Civil Procedure Code, 1908 (CPC) — Section 9Land Acquisition Act, 1894 — Section 30
High Courts05 Jul 1995Allowed
State of Haryana Vs Smt. Kamla Devi and Another
Punjab And Haryana At Chandigarh · (1995) 111 PLR 175
High Courts05 Jul 1995Allowed
Ajit Singh Vs Harmeet Singh
Punjab And Haryana At Chandigarh · (1995) 111 PLR 721
High Courts05 Jul 1995
Major Prithipal Singh Vs Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 166