High Courts25 May 1995
Rajinder Gupta and Others Vs Chandigarh Administration and Another
Punjab And Haryana At Chandigarh · (1995) 111 PLR 470
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,450 of 4,611
High Courts25 May 1995Allowed
The Punjab State and Another Vs Kulwinder Singh
Punjab And Haryana At Chandigarh · (1995) 110 PLR 718
Limitation Act, 1963 — Article 113Punjab Police Rules, 1934 — Rule 12.21
High Courts25 May 1995Allowed
Navin Chawla Vs Veena Rani Chawla
Punjab And Haryana At Chandigarh · (1996) 1 DMC 118 : (1995) 111 PLR 363
Hindu Marriage Act, 1955 — Section 13(1)
High Courts25 May 1995Dismissed
Sham Singh Harikay Vs Ludhiana Improvement Trust and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 350
Constitution of India, 1950 — Article 226
High Courts25 May 1995
Darshan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 365
High Courts25 May 1995
Tikka Ram alias Lala Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 288
High Courts25 May 1995
Tarlochan Singh Vs Avtar Kaur
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 264 : (1995) 2 RCR(Rent) 381
High Courts25 May 1995
Anil Kumar Juneja Vs Sangita and others
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 389
High Courts25 May 1995Allowed
Ajmer Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 715
High Courts25 May 1995
Daljit Kaur Vs Jasbir Singh
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 487
High Courts24 May 1995Allowed
Balbir Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1995) 110 PLR 716
Evidence Act, 1872 — Section 114
High Courts24 May 1995Dismissed
N.T. Joseph Vs R.S. Sharma and Others
Punjab And Haryana At Chandigarh · (1998) 92 CompCas 176 : (1995) 111 PLR 557
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts24 May 1995Allowed
Jaswinder Singh Vs The Presiding Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 55
Constitution of India, 1950 — Article 226
High Courts24 May 1995Allowed
Mangat Ram Om Prakash Vs ACCE and Others
Punjab And Haryana At Chandigarh · (1997) 68 ECR 583
Gold (Control) Act, 1968 — Section 71
High Courts23 May 1995Dismissed
Raj Pal Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1995) 111 PLR 234
Constitution of India, 1950 — Article 311(2)
High Courts23 May 1995
Balwant Singh Vs Labour Court and Others
Punjab And Haryana At Chandigarh · (1997) 3 LLJ 635 : (1995) 111 PLR 298
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10
High Courts23 May 1995
Pargat Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 2 AICLR 521 : (1995) 2 RCR(Criminal) 544
High Courts23 May 1995
Bhoolan Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 3 AICLR 549 : (1995) 3 RCR(Criminal) 505
High Courts23 May 1995
Amar Nath Vs Asstt. Collector, 1st Grade and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 718
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13
High Courts22 May 1995
Jaswinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 2 AICLR 792 : (1995) 3 RCR(Criminal) 314