High Courts21 Mar 1995
The New India Assurance Co. Ltd. Vs Daljit Kaur and Others
Punjab And Haryana At Chandigarh · (1995) 2 ACC 631 : (1996) ACJ 756 : (1995) 111 PLR 235
Motor Vehicles Act, 1939 — Section 110A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,463 of 4,611
High Courts21 Mar 1995Allowed
Smt. Krishna Vs Som Nath
Punjab And Haryana At Chandigarh · (1996) 1 DMC 667
Hindu Marriage Act, 1955 — Section 13, 25
High Courts21 Mar 1995Allowed
Vinod Kumar Vs Market Committee and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 410
Industrial Disputes Act, 1947 — Section 25F
High Courts21 Mar 1995Allowed
Kuldip Singh Vs Pepsu Road Transport Corporation and Others
Punjab And Haryana At Chandigarh · (1997) 3 LLJ 645 : (1995) 111 PLR 241
Pepsu Road Transport Corporation (Conditions of Appointment and Service) Regulations, 1981 — Regulation 28
High Courts20 Mar 1995
B.M. Kapoor (HUF) Vs Deputy Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1996) 135 CTR 303 : (1996) 219 ITR 703
Income Tax Act, 1961 — Section 281
High Courts15 Mar 1995Dismissed
Krishna Wanti Vs Shama Rani
Punjab And Haryana At Chandigarh · (1995) 2 DMC 537 : (1995) 2 RCR(Criminal) 642
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 4, 6Penal Code, 1860 (IPC) — Section 406
High Courts15 Mar 1995Dismissed
Smt. Sona Vs Karambir
Punjab And Haryana At Chandigarh · (1995) 110 PLR 24
Hindu Marriage Act, 1955 — Section 13(1)
High Courts15 Mar 1995
Mohinder Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 471
High Courts15 Mar 1995
Karnail Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1995) 3 AICLR 295 : (1995) 3 RCR(Criminal) 293
High Courts15 Mar 1995
Ranjit Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 57
High Courts15 Mar 1995
Commissioner of Income Tax Vs Bawa Leather Industries
Punjab And Haryana At Chandigarh · (1995) 03 P&H CK 0042
Income Tax Act, 1961 — Section 256, 271, 271(1)
High Courts15 Mar 1995
Suresh Kumar Vs Chanchal Singh and Another
Punjab And Haryana At Chandigarh · (1995) 111 PLR 113
High Courts14 Mar 1995Dismissed
Bodan Lal and Others Vs Banwari Lal and Others
Punjab And Haryana At Chandigarh · (1995) 03 P&H CK 0145
Transfer of Property Act, 1882 — Section 58
High Courts14 Mar 1995
Balkar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 505
High Courts14 Mar 1995
Ashok Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 3 AICLR 542 : (1995) 3 RCR(Criminal) 306
High Courts14 Mar 1995
Lal Chand and others Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · AIR 1996 P&H 84
Constitution of India, 1950 — Article 12, 14, 162Land Acquisition Act, 1894 — Section 4, 6
High Courts14 Mar 1995
Naresh Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 450
High Courts14 Mar 1995Allowed
Satya Devi Vs Gian
Punjab And Haryana At Chandigarh · (1995) 2 DMC 541
Hindu Marriage Act, 1955 — Section 13(1)
High Courts14 Mar 1995Allowed
Smt. Raj Bala Vs Devi Parkash
Punjab And Haryana At Chandigarh · (1996) 1 DMC 333 : (1995) 111 PLR 739
Hindu Marriage Act, 1955 — Section 28, 9
High Courts14 Mar 1995Allowed
Smt. Raj Bala @ Rajo Vs Devi Parkash
Punjab And Haryana At Chandigarh · (1996) 1 DMC 596
Hindu Marriage Act, 1955 — Section 28, 9