High Courts08 Mar 1995Dismissed
Sarpal Singh Vs Malkiat Singh
Punjab And Haryana At Chandigarh · (1996) 112 PLR 36
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,465 of 4,611
High Courts08 Mar 1995Dismissed
Dr. J.B. Dilawari Vs The Post Graduate Institute of Medical Education and Research and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 393
Constitution of India, 1950 — Article 226
High Courts08 Mar 1995
Jasbir Kaur and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1995) ACJ 1048 : AIR 1995 P&H 278 : (1995) 110 PLR 343
Constitution of India, 1950 — Article 21Evidence Act, 1872 — Section 114
High Courts08 Mar 1995Dismissed
Smt. Ram Rakhi Vs Bimla Devi and Another
Punjab And Haryana At Chandigarh · (1995) 111 PLR 189
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 64
High Courts07 Mar 1995
Prem Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 453
High Courts06 Mar 1995Dismissed
Chander Pal and Others Vs The Collector and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 316
Punjab Village Common Lands (Regulation) Act, 1961 — Section 2(4)
High Courts06 Mar 1995
V.K. Sharma and Others Vs Food Corporation of India and Another
Punjab And Haryana At Chandigarh · (1995) 110 PLR 309
Constitution of India, 1950 — Article 226
High Courts06 Mar 1995Allowed
Randhir Singh Vs Presiding Officer and Others
Punjab And Haryana At Chandigarh · (1997) 3 LLJ 697 : (1995) 110 PLR 325
Industrial Disputes Act, 1947 — Section 10
High Courts06 Mar 1995
Jagtar Singh Vs Hindustan Petroleum Corporation Ltd. and others
Punjab And Haryana At Chandigarh · AIR 1995 P&H 265 : (1995) 110 PLR 328
Constitution of India, 1950 — Article 226
High Courts06 Mar 1995
Banni Singh Vs Kusum Lata and others
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 46
High Courts06 Mar 1995
Netar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 206
High Courts06 Mar 1995
Nachhatar Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 3 CCC 199 : (1995) 2 RCR(Criminal) 514
High Courts06 Mar 1995
Mohinder Singh, Lt.Col. (Retired) Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 2 AICLR 525 : (1995) 2 RCR(Criminal) 84
High Courts05 Mar 1995
Pritam Singh Vs Daljit Singh etc.
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 1
High Courts03 Mar 1995
NUCHEM LTD. (FORMERLY KNOWN AS NUCHEM PLASTICS LTD.) Vs DEPUTY COMMISSIONER OF Income Tax AND ANOTHER.
Punjab And Haryana At Chandigarh · (1995) 128 CTR 299 : (1995) 216 ITR 446 : (1995) 83 TAXMAN 553
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 139, 143, 154, 2, 244
High Courts02 Mar 1995Dismissed
Som Nath Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) CriLJ 3322 : (1995) 2 RCR(Criminal) 384
Criminal Procedure Code, 1973 (CrPC) — Section 100, 100(4), 165Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 41, 42, 50, 55
High Courts02 Mar 1995
N.K. Sadhu Singh Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (1995) 111 PLR 474
Pension Regulations — Regulation 173
High Courts02 Mar 1995
Ram Rattan and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 37
Constitution of India, 1950 — Article 14, 16
High Courts02 Mar 1995
Vinod Kumar and Another Vs Income Tax Officer and Another
Punjab And Haryana At Chandigarh · (1995) 214 ITR 645
Income Tax Act, 1961 — Section 276C, 277
High Courts02 Mar 1995
Jandoli Co-op.Agricultural Service Society Ltd. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 1 CurLJ 669 : (1995) 3 RCR(Criminal) 86