High Courts25 Aug 1995Dismissed
Sanjay Kumar Sharma Vs The Haryana Labour Welfare Board and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 611
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,438 of 4,611
High Courts25 Aug 1995Allowed
Jagdev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 113 PLR 653 : (1996) 3 RCR(Civil) 437
Punjab Gram Panchayat Act, 1952 — Section 85
High Courts25 Aug 1995Dismissed
The Punjab State Handloom Weavers Apex Society Ltd. Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 83
High Courts25 Aug 1995
Sadhu Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 444
High Courts24 Aug 1995Allowed
Daulat Ram Ram Kishan Dass Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 439
Limitation Act, 1963 — Section 5
High Courts24 Aug 1995
B.R.Gupta Vs Kaushal Kumar
Punjab And Haryana At Chandigarh · (1996) 1 AICLR 407 : (1995) 3 RCR(Criminal) 621
High Courts24 Aug 1995
Arjun Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 653
High Courts24 Aug 1995
Commissioner of Income Tax Vs Shant Sports Industries
Punjab And Haryana At Chandigarh · (1996) 217 ITR 243
Income Tax Act, 1961 — Section 256, 256(1), 271(1)(c)
High Courts23 Aug 1995Dismissed
Harbans Singh Vs Smt. Baljit Kaur and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 647 : (1995) 2 RCR(Rent) 564
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)
High Courts23 Aug 1995Dismissed
Dara Singh alias Raja Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) CriLJ 1430
Criminal Procedure Code, 1973 (CrPC) — Section 167(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 37Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 20(4)
High Courts23 Aug 1995
Gables India Pvt. Ltd. Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1996) 112 PLR 445
Arbitration Act, 1940 — Section 30
High Courts23 Aug 1995Allowed
Karamdeep Kaur @ Karamjit Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 DMC 318 : (1995) 3 RCR(Criminal) 589
Criminal Procedure Code, 1973 (CrPC) — Section 439Juvenile Justice Act, 1986 — Section 18, 18(1), 3, 8Penal Code, 1860 (IPC) — Section 304B
High Courts22 Aug 1995
Kashmiri Lal Khera Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) CriLJ 915 : (1996) 1 RCR(Criminal) 410
Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(2), 482Penal Code, 1860 (IPC) — Section 182, 447, 506
High Courts22 Aug 1995Dismissed
Baru and Others Vs Ratia
Punjab And Haryana At Chandigarh · (1996) 113 PLR 477
Hindu Succession Act, 1956 — Section 15
High Courts22 Aug 1995
Sat Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 402
High Courts21 Aug 1995
Rati Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 367
High Courts17 Aug 1995Dismissed
Gurbax Singh and Others Vs Gurbakshish Singh and Others
Punjab And Haryana At Chandigarh · (1996) 1 CivCC 65 : (1995) 111 PLR 435
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts17 Aug 1995
Dalip Kaur and another Vs Major Singh and others
Punjab And Haryana At Chandigarh · AIR 1996 P&H 107
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts17 Aug 1995Dismissed
Roshan Lal Vs Municipal Committee
Punjab And Haryana At Chandigarh · (1996) 1 CivCC 398 : (1997) 1 ILR (P&H) 203 : (1996) 112 PLR 567 : (1996) 3 RCR(Civil) 439
Civil Procedure Code, 1908 (CPC) — Section 9Punjab Municipal Act, 1911 — Section 3, 86
High Courts17 Aug 1995
United Receland Limited and Another Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 227
Constitution of India, 1950 — Article 14, 141Haryana General Sales Tax Act, 1973 — Section 15A, 25, 6