High Courts10 Aug 1995
Saran Singh Jaggi Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 AICLR 400 : (1995) 3 RCR(Criminal) 624
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,440 of 4,611
High Courts10 Aug 1995Dismissed
Ranjit Singh Vs Hari Mittar Sharma and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 116 : (1996) 2 RCR(Rent) 27
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3), 15(5)
High Courts10 Aug 1995
Ganesh Dass and Others Vs State of Kerala and Another
Punjab And Haryana At Chandigarh · (1996) CriLJ 612
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 156(3), 190, 200Penal Code, 1860 (IPC) — Section 406, 498A, 506
High Courts09 Aug 1995
Lehna Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 1 CurLJ 169 : (1996) 1 LJR 150 : (1995) 3 LJR 425 : (1996) 1 LLR 576 : (1996) 1 LLR 160 : (1995) PLJ 506 : (1995) 3 PLR 504 : (1996) 1 RRR 146
High Courts09 Aug 1995Dismissed
The Ideal Sports Goods Production Coop. Industrial Society Vs Lt. Col. Jitender Kumar (Retd.)
Punjab And Haryana At Chandigarh · (1996) 112 PLR 286 : (1995) 2 RCR(Rent) 544
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13A, 15(6)
High Courts09 Aug 1995Dismissed
Devi Chand Vs Lal Chand and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 80
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts09 Aug 1995Dismissed
Gurmel Singh Vs Gurmail Kaur
Punjab And Haryana At Chandigarh · (1996) 1 DMC 280 : (1995) 3 RCR(Criminal) 594
Criminal Procedure Code, 1973 (CrPC) — Section 397(3), 482Penal Code, 1860 (IPC) — Section 109, 494
High Courts09 Aug 1995Allowed
Indian Sugar and General Engineering Corpn. Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (1996) 74 FLR 1864 : (1995) 2 ILR (P&H) 515 : (1998) 3 LLJ 483
Industrial Disputes Act, 1947 — Section 2
High Courts09 Aug 1995
Buta Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 551
High Courts09 Aug 1995
Preet Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 397
High Courts09 Aug 1995Allowed
Jai Kishan and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 1 CivCC 265 : (1996) 112 PLR 81
High Courts09 Aug 1995
Rakesh Dumra Vs Assistant Commissioner of Income Tax-cum-Gift Tax
Punjab And Haryana At Chandigarh · (1995) 128 CTR 86 : (1995) 216 ITR 224
Constitution of India, 1950 — Article 226Gift Tax Act, 1958 — Section 4(1)
High Courts09 Aug 1995Dismissed
Kehar Singh Vs Dharam Singh and Another
Punjab And Haryana At Chandigarh · (1995) 111 PLR 490
Hindu Adoptions and Maintenance Act, 1956 — Section 16
High Courts09 Aug 1995Dismissed
Lohna Singh and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 504
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226Punjab Land Revenue Act, 1887 — Section 45
High Courts08 Aug 1995Dismissed
Harbhajan Singh and Others Vs Jaspal Singh
Punjab And Haryana At Chandigarh · (1996) 2 CivCC 204
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 23 Rule 1, Order 23 Rule 1A
High Courts08 Aug 1995
Chhota Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 758
High Courts08 Aug 1995
Salinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 AICLR 133 : (1995) 3 RCR(Criminal) 748
High Courts08 Aug 1995Dismissed
Smt. Sham Kaur and Others Vs Bagga Singh and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 714
Redemption of Mortgages (Punjab) Act, 1913 — Section 12
High Courts08 Aug 1995
Hargian Vs Financial Commissioner, Haryana
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Civil) 239
High Courts08 Aug 1995Dismissed
Krishan Kumar Sharma Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1996) 113 PLR 6
Constitution of India, 1950 — Article 14, 16