High Courts17 Aug 1995
Sukhwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 3 AICLR 348 : (1995) 3 RCR(Criminal) 517
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,439 of 4,611
High Courts17 Aug 1995Dismissed
UCO Bank Vs Bhagwant Singh
Punjab And Haryana At Chandigarh · (1996) 1 CivCC 614 : (1996) 112 PLR 570
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts16 Aug 1995Dismissed
Haryana Roadways Engineering Corpn. Ltd. Vs Om Parkash and Another
Punjab And Haryana At Chandigarh · (1998) 3 LLJ 414
Industrial Disputes Act, 1947 — Section 10
High Courts16 Aug 1995Dismissed
Haryana Roadways Engineering Corporation Limited Vs Om Parkash and Another
Punjab And Haryana At Chandigarh · (1997) 3 LLJ 355 : (1995) 111 PLR 688
Industrial Disputes Act, 1947 — Section 10, 11A, 33
High Courts16 Aug 1995
Rakesh Kumar Duggal Vs Baldev Kumar Duggal
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Civil) 248
High Courts16 Aug 1995
Rajinder Parshad Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 64
High Courts16 Aug 1995Dismissed
Municipal Committee Vs Kishan
Punjab And Haryana At Chandigarh · (1995) 111 PLR 543
Pathankot Municipal Committee Sweepers Rules — Rule 13Prevention of Corruption Act, 1947 — Section 5(2)
High Courts14 Aug 1995
Darshan Kaur and Another Vs Mehal Singh and Others
Punjab And Haryana At Chandigarh · (1995) 08 P&H CK 0113
High Courts14 Aug 1995
Sardara Singh Vs Durga Devi and Others
Punjab And Haryana At Chandigarh · (1997) 2 ACC 459
Motor Vehicles Act, 1988 — Section 140, 173
High Courts14 Aug 1995Allowed
Smt. Iqbal Kaur and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 514
Police Act, 1861 — Section 12Punjab Police Rules, 1934 — Rule 13.7
High Courts11 Aug 1995Allowed
Kuljit Singh Vs Harsh Kumar Trihan and Others
Punjab And Haryana At Chandigarh · (1996) 1 ACC 405 : (1996) ACJ 617 : (1995) 111 PLR 524
Motor Vehicles Act, 1939 — Section 110A
High Courts11 Aug 1995Allowed
Smt. Harpreet Kaur Toor and Others Vs Sh. Harsh Kumar Trihan and Others
Punjab And Haryana At Chandigarh · (1996) ACJ 559 : (1995) 111 PLR 516
Motor Vehicles Act, 1939 — Section 110A
High Courts11 Aug 1995
Ashok Kumar alias Shoky Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 221
High Courts11 Aug 1995
Commissioner of Income Tax Vs Upper India Steel Manufacturing and Engineering Co. Pvt. Ltd.
Punjab And Haryana At Chandigarh · (1996) 218 ITR 179
Income Tax Act, 1961 — Section 244, 244(1A), 256, 256(2)
High Courts11 Aug 1995
Darshan Singh and others Vs Mohinder Kaur
Punjab And Haryana At Chandigarh · (1996) 3 AICLR 324 : (1996) 1 RCR(Criminal) 204
High Courts11 Aug 1995Allowed
Smt. Jasbir Kaur and Another Vs Shri Vijay Kumar and Others
Punjab And Haryana At Chandigarh · (1996) ACJ 893 : (1996) 113 PLR 458
Motor Vehicles Act, 1939 — Section 110A
High Courts11 Aug 1995Allowed
Jai Chemical and Another Vs Government of India
Punjab And Haryana At Chandigarh · (1996) 112 PLR 580 : (1995) 3 RCR(Criminal) 444
Insecticides Act, 1968 — Section 24(2), 24(3)
High Courts11 Aug 1995
Harpreet Kaur Toor and Others Vs Harsh Kumar Trihan and Others
Punjab And Haryana At Chandigarh · (1996) 1 ACC 483
Penal Code, 1860 (IPC) — Section 279, 304A, 338
High Courts11 Aug 1995Allowed
Parvinder Singh Vs Harsh Kumar Trihan and Others
Punjab And Haryana At Chandigarh · (1996) 1 ACC 423 : (1996) ACJ 596 : (1995) 111 PLR 519
Motor Vehicles Act, 1939 — Section 110A, 110CC
High Courts10 Aug 1995
Prakash Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Civil) 172