High Courts31 Aug 1995Dismissed
Punjabi University Vs M.R. Garg
Punjab And Haryana At Chandigarh · (1996) 112 PLR 484
Punjab University Act, 1947 — Section 21
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,437 of 4,611
High Courts30 Aug 1995
Ram Jash Vs Financial Commissioner (Appeals), Punjab
Punjab And Haryana At Chandigarh · (1996) 2 CurLJ 85 : (1996) 3 LJR 512 : (1996) PLJ 466 : (1997) 1 RCR(Civil) 48
High Courts30 Aug 1995Allowed
Satbir Singh (Died) and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 716
Punjab Civil Services Rules — Rule 5.32B
High Courts30 Aug 1995
Shamsher Singh Vs Tika Ram Education Society (Registered) and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 600
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts30 Aug 1995Allowed
Ran Pal Singh Vs Board of School Education
Punjab And Haryana At Chandigarh · (1996) 112 PLR 270
Constitution of India, 1950 — Article 226Haryana Board of School Education Regulations — Regulation 13
High Courts30 Aug 1995Allowed
Sukhram Vs Labour Commissioner
Punjab And Haryana At Chandigarh · (1996) 74 FLR 2323 : (1996) 2 ILR (P&H) 215 : (1997) 3 LLJ 583 : (1996) 112 PLR 601
Industrial Disputes Act, 1947 — Section 10(1), 12(5)
High Courts30 Aug 1995
Frangu Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 181
High Courts30 Aug 1995
Ami Chand Vs Shakuntala Devi and another
Punjab And Haryana At Chandigarh · (1995) 3 AICLR 703 : (1996) 1 CurLJ 45 : (1996) 1 RCR(Criminal) 143
High Courts30 Aug 1995
Urmila Devi Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1995) 3 AICLR 502 : (1996) 1 RCR(Criminal) 601
High Courts30 Aug 1995Allowed
Surinder Kumar and Company Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 113 PLR 215
Constitution of India, 1950 — Article 14, 21, 226
High Courts29 Aug 1995
Dr. Devinder Pal Bansal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 342
High Courts29 Aug 1995Dismissed
Mange Ram Vs Smt. Parmeshri Devi
Punjab And Haryana At Chandigarh · (1996) 112 PLR 500
High Courts29 Aug 1995Allowed
Surinder Singh and Another Vs The Chief Administrator, Haryana Urban Development Authority and Another
Punjab And Haryana At Chandigarh · (1996) 113 PLR 159
Haryana Urban Development Authority Act, 1977 — Section 17
High Courts29 Aug 1995
Balwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) CrLJ 2349 : (1996) 1 RCR(Criminal) 515
High Courts29 Aug 1995
Prem Sukh Vs Suraj Bhan and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 520
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts28 Aug 1995Allowed
Ajmer Singh Vs Improvement Trust Khanna and Another
Punjab And Haryana At Chandigarh · (1996) 1 CivCC 152 : (1995) 111 PLR 638
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 115
High Courts28 Aug 1995Dismissed
Smt. Jagir Kaur and Others Vs Pal Singh and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 634
Limitation Act, 1963 — Article 58, 59
High Courts28 Aug 1995
Balwinder Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1996) CriLJ 2349
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 302
High Courts28 Aug 1995
Ved Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 171
High Courts28 Aug 1995
Bijender Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 192