High Courts05 Sept 1995
Surinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 112 PLR 197
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,436 of 4,611
High Courts05 Sept 1995Allowed
In Re: Punjab Maize Products Ltd. (In Liquidation)
Punjab And Haryana At Chandigarh · (1998) 94 CompCas 757 : (1995) 111 PLR 460
High Courts05 Sept 1995
Shiv Charan Singh Gill Vs Punjab University, Chandigarh and others
Punjab And Haryana At Chandigarh · AIR 1996 P&H 88 : (1996) 2 RCR(Civil) 52 : (1996) 1 RCR(Civil) 417
Constitution of India, 1950 — Article 226
High Courts05 Sept 1995Allowed
Vishal Sharma Vs Haryana State Electricity Board and Others
Punjab And Haryana At Chandigarh · (1997) 3 LLJ 643 : (1995) 111 PLR 670
High Courts05 Sept 1995
Kashmiri Lal @ Kala Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 244
High Courts05 Sept 1995
Shiv Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 141
High Courts05 Sept 1995
Chet Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 1 AICLR 307 : (1996) 1 RCR(Criminal) 263
High Courts05 Sept 1995Allowed
Maman Chand Vs Smt. Kamla
Punjab And Haryana At Chandigarh · (1996) 113 PLR 147
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1 , Order 39 Rule 2, Order 43 Rule 1
High Courts05 Sept 1995
Chuni Lal Guglani Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 1 DMC 258 : (1995) 3 RCR(Criminal) 615
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 406, 498A
High Courts04 Sept 1995Dismissed
Kaka Ram Pars Ram and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 691
Constitution of India, 1950 — Article 226, 227
High Courts04 Sept 1995
Ragu Nath Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 1 AICLR 404
High Courts04 Sept 1995
Kamlesh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 679
High Courts04 Sept 1995
Mukhtiar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 616
High Courts04 Sept 1995Allowed
Kartar Kaur Vs Sohan Singh and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 758 : (1996) 3 RCR(Civil) 168
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts04 Sept 1995Dismissed
Jagan Nath Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 663
Punjab Municipal (General) Rules, 1979 — Rule 22
High Courts31 Aug 1995Dismissed
Kartar Singh Vs The Collector
Punjab And Haryana At Chandigarh · (1996) 112 PLR 154
Pepsu Village Common Lands Regulation Act, 1954 — Section 11Punjab Land Revenue Act, 1887 — Section 44
High Courts31 Aug 1995
Gurmail Kaur Vs Bikker Singh
Punjab And Haryana At Chandigarh · (1995) 08 P&H CK 0059
High Courts31 Aug 1995Dismissed
Daya Kaur Vs Risala
Punjab And Haryana At Chandigarh · (1996) 112 PLR 168
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
High Courts31 Aug 1995
Rana Sukh Raj Vs The Punjab State, Agriculture Marketing Board and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 336
Punjab Agricultural Produce Markets Act, 1961 — Section 20(4), 3(11)Punjab State Agricultural Marketing Board (Class III) Service Rules, 1989 — Rule 11
High Courts31 Aug 1995Dismissed
Ram Krishan Chhokar Vs The Jagmohan Singh Ahluwalia
Punjab And Haryana At Chandigarh · (1995) 111 PLR 533 : (1995) 2 RCR(Rent) 632
Civil Procedure Code, 1908 (CPC) — Section 11East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13A, 18A(8)