High Courts11 Sept 1995
Kumari Kanwal Kanta Vs Abhimanya Ansal (Deceased) and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 260
Specific Relief Act, 1877 — Section 41
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,434 of 4,611
High Courts11 Sept 1995
Surinder Kumar Tuteja Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 794
High Courts11 Sept 1995
Smt. Piar Kaur and Another Vs The Punjab State and Others
Punjab And Haryana At Chandigarh · (1996) ACJ 721 : (1996) 112 PLR 169
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 169
High Courts11 Sept 1995Allowed
Sukhvinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) CriLJ 632
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 460
High Courts11 Sept 1995Dismissed
Didar Singh Vs Sunita @ Balwinder Kaur
Punjab And Haryana At Chandigarh · (1996) 113 PLR 217
Hindu Marriage Act, 1955 — Section 28
High Courts11 Sept 1995Dismissed
Satbir Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1995) 111 PLR 748 : (1996) 3 RCR(Criminal) 10
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts09 Sept 1995Dismissed
Jagmohan Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1995) 1 ACC 24 : (1996) 112 PLR 358
Punjab New Mandi Townships (Development and Regulation) Act, 1960 — Section 13
High Courts08 Sept 1995
Ajaib Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 175
High Courts08 Sept 1995
Ranjit Singh alias Amru Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 454
High Courts08 Sept 1995
Pal Dass Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 680
High Courts08 Sept 1995
Ajit Singh Vs Land Acquisition Collector and Another
Punjab And Haryana At Chandigarh · (1996) 112 PLR 174
Land Acquisition Act, 1894 — Section 23
High Courts08 Sept 1995
Bahadur Singh Vs Land Acquisition Collector, Sutluj Yamuna Link, Patiala and another
Punjab And Haryana At Chandigarh · (1995) 09 P&H CK 0016
Land Acquisition Act, 1894 — Section 4
High Courts07 Sept 1995
Rajesh alias Pappu Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) CriLJ 376 : (1996) 1 RCR(Criminal) 394
Criminal Procedure Code, 1973 (CrPC) — Section 313, 360, 361Penal Code, 1860 (IPC) — Section 304A, 323, 324, 325Probation of Offenders Act, 1958 — Section 4
High Courts07 Sept 1995
Amarjit Singh and Another Vs Deol Agro Oil Ltd. and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 406
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts07 Sept 1995Dismissed
Bhawani Parshad (Deceased) Vs Bhuley and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 718
High Courts07 Sept 1995
Inder Sain Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 614
High Courts07 Sept 1995
Sukhpal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 180
High Courts07 Sept 1995
Raghbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 502
High Courts07 Sept 1995Allowed
Anang Pal and Others Vs Haryana State Electricity Board and Another
Punjab And Haryana At Chandigarh · (1996) 112 PLR 148
Electricity (Supply) Act, 1948 — Section 79(1)Industrial Employment (Standing Orders) Act, 1946 — Section 13B
High Courts07 Sept 1995
Prem Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 3 AICLR 451 : (1996) 1 RCR(Criminal) 152