High Courts20 Sept 1995
Sukhdev Raj Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 3 AICLR 630 : (1996) 1 RCR(Criminal) 366
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,207 judgments · page 3,432 of 4,611
High Courts20 Sept 1995Allowed
Gram Panchayat Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 455
Punjab Village Common Lands (Regulation) Rules, 1964 — Rule 5
High Courts20 Sept 1995Dismissed
Sham Sunder Vs Shori Lal and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 579
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts19 Sept 1995
Amrik Singh Vs Jasbir Singh
Punjab And Haryana At Chandigarh · (1996) 1 CivCC 103
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts19 Sept 1995Allowed
Vishwakarma Education Society (Regd.) and Others Vs Smt. Madhu Dhamija
Punjab And Haryana At Chandigarh · (1996) 112 PLR 288
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
High Courts18 Sept 1995
Smt. Sunita Jain and Others Vs Chander Kanta and Others
Punjab And Haryana At Chandigarh · (1996) 1 CivCC 276 : (1996) 112 PLR 293
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
High Courts18 Sept 1995
Sat Pal Vs Income Tax Appellate Tribunal and Others
Punjab And Haryana At Chandigarh · (1996) 133 CTR 96 : (1996) 217 ITR 317
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 220
High Courts18 Sept 1995
Sucha Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 664
High Courts18 Sept 1995
State of Punjab Vs Gurmeet Singh
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 242
High Courts18 Sept 1995
Angrej Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 1 AICLR 309 : (1996) 1 RCR(Criminal) 185
High Courts18 Sept 1995
Ram Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 440
High Courts15 Sept 1995Allowed
Charanjeet Lal Vs The Municipal Corporation and Another
Punjab And Haryana At Chandigarh · (1996) 2 CivCC 284 : (1996) 113 PLR 675
Punjab Municipal Act, 1911 — Section 93
High Courts15 Sept 1995Allowed
Telu Ram and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 152
Punjab Security of Land Tenures Act, 1953 — Section 2(8), 24
High Courts15 Sept 1995Dismissed
Bagga Mal Bishan Dass Vs The Assessing Authority Cum Excise and Taxation Officer and Another
Punjab And Haryana At Chandigarh · (1996) 112 PLR 305
High Courts15 Sept 1995
Faqir Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 398
High Courts15 Sept 1995
Balwan Vs Hari Chand
Punjab And Haryana At Chandigarh · (1996) 1 AICLR 72 : (1996) 1 RCR(Criminal) 223
High Courts15 Sept 1995
State of Punjab and Another Vs Smt. Bhajno and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 200
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 3Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 173
High Courts14 Sept 1995Allowed
Roshan Lal Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1996) 112 PLR 660
Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 25GPunjab Municipal Act, 1911 — Section 45(1)
High Courts14 Sept 1995
Darshan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 464
High Courts14 Sept 1995Dismissed
R.C. Sood Co. Vs R. Kant and Company and Another
Punjab And Haryana At Chandigarh · (1997) Supp CivCC 52 : (1996) 113 PLR 559
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2